High Courts25 Nov 2011Dismissed
Sahab Ji Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 11 MP CK 0084
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 324, 326
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,114 of 2,383
High Courts25 Nov 2011Dismissed
Pushpendra Singh Thakur Vs Smt. Mamta Thakur
Madhya Pradesh High Court · (2012) ILR (MP) 292
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401Evidence Act, 1872 — Section 45
High Courts25 Nov 2011
Badri Prasad Tiwari and anr Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1423
Penal Code, 1860 (IPC) — Section 304 PartII, 304A
High Courts25 Nov 2011Allowed
The Gwalior Sugar Company Ltd. Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2011) 11 MP CK 0046
High Courts25 Nov 2011
Harveer Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 604 : (2012) 2 MPHT 211
Criminal Procedure Code, 1973 (CrPC) — Section 216, 216(1), 216(2), 397, 401Penal Code, 1860 (IPC) — Section 148, 149, 294, 324, 325
High Courts25 Nov 2011Dismissed
Ditya (deleted) through L.Rs. and Anrs. Vs Kidi and Others
Madhya Pradesh High Court · (2012) 1 MPJR 37
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Succession Act, 1956 — Section 2(2)
High Courts25 Nov 2011Dismissed
The Distt. Co-operative Central Bank, Isagarh Vs Leeladhan and Another
Madhya Pradesh High Court · (2012) 1 MPHT 201
Madhya Pradesh Co-operative Societies Act, 1960 — Section 55(2)Penal Code, 1860 (IPC) — Section 409, 467Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts25 Nov 2011
Anand Construction (M/S) Vs Divisional Dy. Commissioner, Commercial Tax, Indore and Others
Madhya Pradesh High Court · (2012) ILR (MP) 858
Central Sales Tax Act, 1956 — Section 2(ja), 22, 7Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 2(r)
High Courts24 Nov 2011Dismissed
Preetam Chouksey Vs State of M.P.
Madhya Pradesh High Court · (2011) ILR (MP) 790
Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 386Penal Code, 1860 (IPC) — Section 120B, 409, 420, 468
High Courts24 Nov 2011Allowed
Rajesh Vs Keshar Singh and Others
Madhya Pradesh High Court · (2012) 1 MPJR 24
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3(B)Hindu Marriage Act, 1955 — Section 11, 16, 5(i)Hindu Succession Act, 1956 — Section 6
High Courts24 Nov 2011Allowed
Mega Enterprises (M/S) Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 375 : (2012) 53 VST 422
Constitution of India, 1950 — Article 226Madhya Pradesh Value Added Tax Act, 2002 — Section 70
High Courts24 Nov 2011Dismissed
Ujjain Development Authority Vs Kailash Ghavri
Madhya Pradesh High Court · (2012) ILR (MP) 378 : (2012) 4 LLJ 20 : (2012) 2 MPJR 114 : (2013) 1 SCT 76
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10, 25F
High Courts24 Nov 2011Dismissed
Nitesh Singh Pawar Vs Sainik Schools Society and Another
Madhya Pradesh High Court · (2012) ILR (MP) 94 : (2012) 2 MPHT 98
Sainik Schools Society Regulations, 1997 — Rule 10Sainik Schools Society Rules, 1997 — Rule 9.09
High Courts24 Nov 2011Dismissed
Commissioner of Income Tax Vs Shri Kamal Kishor Lath
Madhya Pradesh High Court · (2012) ILR (MP) 1103
Income Tax Act, 1961 — Section 260A, 40A
High Courts24 Nov 2011
Sambha @ Shyam Rao Pawar Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 2002
Criminal Procedure Code, 1973 (CrPC) — Section 320, 397Penal Code, 1860 (IPC) — Section 326
High Courts23 Nov 2011Dismissed
Raghuraj Singh and Another Vs State of M.P
Madhya Pradesh High Court · (2012) ILR (MP) 189
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 397, 401Penal Code, 1860 (IPC) — Section 107, 306, 34, 420, 467
High Courts23 Nov 2011
Kashi Bai Vs Smt. Poona Bai
Madhya Pradesh High Court · (2011) 11 MP CK 0086
Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1963 — Section 5
High Courts23 Nov 2011Dismissed
Savina Park Resorts and Tours Pvt. Ltd. Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2012) 1 MPHT 464 : (2012) 2 MPJR 87
Constitution of India, 1950 — Article 39, 46Madhya Pradesh Land Revenue Code, 1959 — Section 158(3), 165, 165(6), 165(7), 50
High Courts23 Nov 2011Allowed
Salikram and Others Vs Keshav and Others
Madhya Pradesh High Court · (2012) ILR (MP) 157 : (2012) 1 MPHT 409 : (2000) 2 MPJR 27 : (2012) 1 MPLJ 93
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5Madhya Pradesh Land Revenue Code, 1959 — Section 110
High Courts23 Nov 2011Allowed
Deepak Raikwar and Another Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 285
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401Penal Code, 1860 (IPC) — Section 302