High Courts08 Aug 2012Dismissed
District Institute of Education and Training, Gwalior Vs Miss Sharad Asthana and Another
Madhya Pradesh High Court · (2012) 08 MP CK 0078
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,060 of 2,383
High Courts08 Aug 2012
Vidya Shrivastava Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0063
High Courts08 Aug 2012
Mahendra Singh Raghuvanshi Vs The State of MP and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0052
High Courts08 Aug 2012Dismissed
Lahari Singh Vs Northern Coal Fields Ltd.
Madhya Pradesh High Court · (2012) 4 MPLJ 569
Constitution of India, 1950 — Article 226, 227
High Courts08 Aug 2012Dismissed
Monu Kushwah Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts08 Aug 2012
Meeru Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0008
Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 8
High Courts08 Aug 2012Allowed
Sushila Sahu Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0007
Constitution of India, 1950 — Article 226
High Courts07 Aug 2012Allowed
Ajay Khare Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 2239 : (2013) 3 MPHT 58
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts07 Aug 2012Disposed Off
Kuldeep Singh Vs C. Chainnamal and Another
Madhya Pradesh High Court · (2013) ACJ 1701
High Courts07 Aug 2012Dismissed
Raj Kumar Kanathe and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2012) ILR (MP) 2083
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 498A
High Courts07 Aug 2012
In reference Received from: Presiding Officer, Children's Court and Sessions Judge, East-Nimar Khandwa (M.P.)
Madhya Pradesh High Court · (2012) 4 MPHT 492
Commission for Protection of Child Rights Act, 2005 — Section 13, 13(1)(c), 13(1)(j), 14(1), 15Criminal Procedure Code, 1973 (CrPC) — Section 193, 223, 395(2), 4Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 18
High Courts07 Aug 2012
Radhey Shyam Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 393
High Courts07 Aug 2012Dismissed
Nagar Palika Nigam Sagar Vs Dr. M.H. Khan and Another
Madhya Pradesh High Court · (2012) 08 MP CK 0258
Industrial Disputes Act, 1947 — Section 10, 12
High Courts07 Aug 2012Dismissed
Smt. Kiran Bala Sharma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0257
Madhya Pradesh Ashaskiya Shikshan Sanstha (Adhyapak Tatha Anya Karmchari) Appeal Rules, 1978 — Rule 10
High Courts07 Aug 2012
Sushil Bhargava Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0247
High Courts07 Aug 2012Allowed
Raju Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0238
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 342, 376(2)(g)
High Courts07 Aug 2012
Gendalal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0212
Penal Code, 1860 (IPC) — Section 307, 34, 452
High Courts07 Aug 2012Allowed
Girish Sharma and Another Vs Kailash Chandra(Dead) Through Legal Heirs
Madhya Pradesh High Court · (2012) 08 MP CK 0188
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(C)
High Courts07 Aug 2012Dismissed
Vishal Bhardawaj, Ku. Karuna Sharma, Zubair Khan and Brijendra Thariya Vs State of M.P and Others and Madhya Pradesh Vyasayik
Madhya Pradesh High Court · (2012) 08 MP CK 0162
Constitution of India, 1950 — Article 309
High Courts07 Aug 2012Dismissed
Afzal Khan, Mohd. Azad and Abdul Rahim Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0060
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 326