High Courts09 Aug 2012
M/s Gajra Gears (P) Limited Vs Lakhabnlal Verma
Madhya Pradesh High Court · (2012) 08 MP CK 0003
Industrial Disputes Act, 1947 — Section 17b, 2(oo), 2(oo)(bb), 25f, 25g
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,059 of 2,383
High Courts08 Aug 2012
Sandeep Joshi Vs Shyamlal and others
Madhya Pradesh High Court · (2012) 08 MP CK 0284
Motor Vehicles Act, 1988 — Section 173
High Courts08 Aug 2012Allowed
State of Madhya Pradesh and 7 others Vs Rodmal and another
Madhya Pradesh High Court · (2012) 08 MP CK 0276
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts08 Aug 2012
Kalyan Singh and others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0275
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 326
High Courts08 Aug 2012
Radatya Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0274
Penal Code, 1860 (IPC) — Section 307
High Courts08 Aug 2012Dismissed
Ku. Radhika Dubey and 10 Others Vs Professional Examination Education Board, Bhopal and Another Vaishali Kothari Vs State of Madhya Pradesh and 2 Others Ku. Paragi Goyal Vs Madhya Pradesh Professional Examination Board, Bhopal and Another
Madhya Pradesh High Court · (2012) 08 MP CK 0263
High Courts08 Aug 2012Allowed
Chhanga Baretha Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0261
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Wild Life (Protection) Act, 1972 — Section 50, 50(8), 51
High Courts08 Aug 2012
Frontier Construction Company Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0249
High Courts08 Aug 2012
Ramvilas Sharma and Others Vs State of M.P and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0248
High Courts08 Aug 2012
Rahmat Noor Khan Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0245
High Courts08 Aug 2012Allowed
Purushottam Shiksha Avam Jan Kalyan Samiti Vs State of M.P.
Madhya Pradesh High Court · (2012) 08 MP CK 0244
Constitution of India, 1950 — Article 226
High Courts08 Aug 2012Dismissed
Dhan Singh Dheemar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0228
Penal Code, 1860 (IPC) — Section 364A, 365
High Courts08 Aug 2012
Vippy Industries Ltd., Dewas Vs State of Madhya Pradesh and 4 Others
Madhya Pradesh High Court · (2013) 58 VST 162
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 19, 22
High Courts08 Aug 2012Dismissed
Munni Lal Bhadoliya Vs The State of MP and others
Madhya Pradesh High Court · (2012) 08 MP CK 0183
High Courts08 Aug 2012
Narayan Singh Rajpoot Vs The State of MP and Another
Madhya Pradesh High Court · (2012) 08 MP CK 0156
High Courts08 Aug 2012
Udaybhan Goyal Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0153
High Courts08 Aug 2012
Smt. Godavaribai Goswami Vs Executive Engineer, MPSEB, Pologround Indore and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0142
High Courts08 Aug 2012Dismissed
Kamla Prasad Chaurasia Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 08 MP CK 0138
High Courts08 Aug 2012
Girish Sharma Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2012) 08 MP CK 0137
High Courts08 Aug 2012
Sudan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 08 MP CK 0133
Penal Code, 1860 (IPC) — Section 324, 326