COURT ARCHIVE

Madhya Pradesh High Court judgments

47,657 judgments · page 1,047 of 2,383

High Courts04 Sept 2012Allowed

Smt. Gyanmati Basore Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) 3 MPHT 320 : (2013) 2 MPLJ 200

Civil Procedure Code, 1908 (CPC) — Section 11Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 40, 92

High Courts04 Sept 2012

Bharat Singh Vs State

Madhya Pradesh High Court · (2012) 09 MP CK 0136

High Courts04 Sept 2012Allowed

Smt. Sarla Verma Vs State

Madhya Pradesh High Court · (2012) 09 MP CK 0135

High Courts04 Sept 2012Allowed

Manju Adiwasi Vs State

Madhya Pradesh High Court · (2012) 09 MP CK 0134

High Courts04 Sept 2012Allowed

Manoj Rai Vs State

Madhya Pradesh High Court · (2012) 09 MP CK 0133

High Courts04 Sept 2012Dismissed

Rajesh Rajora (Dr.) Vs Lokayukt Organization and Another

Madhya Pradesh High Court · (2012) ILR (MP) 2146 : (2012) 5 MPHT 108 : (2013) 1 MPLJ 286

Constitution of India, 1950 — Article 226Madhya Pradesh Lokayukt Evam Up-Lokayukt Adhiniyam, 1981 — Section 10, 12(1), 3

High Courts04 Sept 2012

Sheru and 5 Another Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0058

Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 307

High Courts04 Sept 2012

Kanhiyalal Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2012) 09 MP CK 0057

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 366, 376, 506

High Courts04 Sept 2012Dismissed

State of Madhya Pradesh Vs Veeru and 3 others

Madhya Pradesh High Court · (2012) 09 MP CK 0051

Penal Code, 1860 (IPC) — Section 147, 148, 149, 325, 326

High Courts04 Sept 2012Dismissed

Ramprakash Pandey Vs State of M.P. and Others

Madhya Pradesh High Court · (2012) 5 MPHT 264

High Courts04 Sept 2012Allowed

Smt. Sushma Pandey Vs State of M.P. and Others

Madhya Pradesh High Court · (2013) ILR (MP) 58

High Courts03 Sept 2012

Smt. Urmila Pandre and Another Vs State and Others

Madhya Pradesh High Court · (2012) 09 MP CK 0295

High Courts03 Sept 2012

Smarjeet Singh Vs State of M.P. and others

Madhya Pradesh High Court · (2012) 09 MP CK 0294

Madhya Pradesh Panchayati Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 40

High Courts03 Sept 2012

Shri Ganesh B.Ed. college Vs State of M.P. and others

Madhya Pradesh High Court · (2013) 1 JLJ 196

National Council for Teachers Education Regulations — Regulation 7, 8

High Courts03 Sept 2012

Pradeep Singh Vs State and Others

Madhya Pradesh High Court · (2012) 09 MP CK 0291

High Courts03 Sept 2012Allowed

Ramlal Vs Prakash and Others

Madhya Pradesh High Court · (2013) ACJ 1758

Motor Vehicles Act, 1988 — Section 173, 181, 3Penal Code, 1860 (IPC) — Section 279, 337, 338

High Courts03 Sept 2012Dismissed

National Insurance Co. Ltd. Vs Ramkishore Mishra and Others

Madhya Pradesh High Court · (2013) 3 SCT 345

Workmens Compensation Act, 1923 — Section 30, 4(1)(c)(ii)

High Courts03 Sept 2012Allowed

M.P. State Mining Corpn. Bhopal Vs Commissioner, Commercial Tax, Indore and Others

Madhya Pradesh High Court · (2012) 09 MP CK 0223

High Courts03 Sept 2012Allowed

Ram Singh and Others Vs Prahlad Singh 7 Ors.

Madhya Pradesh High Court · (2012) 09 MP CK 0184

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227

High Courts03 Sept 2012Dismissed

Gopal Ji Singh Vs State of M.P.

Madhya Pradesh High Court · (2012) ILR (MP) 3122 : (2012) 5 MPHT 267

Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(b), 193, 227, 228, 239Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(a)(i), 20(b), 36, 36A, 42