High Courts05 Sept 2012Dismissed
State of M.P. Vs Motilal
Madhya Pradesh High Court · (2012) ILR (MP) 2331
Penal Code, 1860 (IPC) — Section 120B, 201, 379, 409, 411
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,657 judgments · page 1,046 of 2,383
High Courts05 Sept 2012Dismissed
J.M. Shukla Vs The State of M.P. and others
Madhya Pradesh High Court · (2012) 09 MP CK 0041
Constitution of India, 1950 — Article 226
High Courts04 Sept 2012Dismissed
State of M.P. and Others Vs Bharat Bhusan Vyas
Madhya Pradesh High Court · (2012) ILR (MP) 2622
Madhya Pradesh Entertainments Duty and Advertisements Tax Act, 1936 — Section 1(2), 2(cc), 2(dd), 3, 4(1)(d)Madhya Pradesh Municipalities Act, 1961 — Section 3, 5
High Courts04 Sept 2012
Smt. Salomina Tarki Vs State
Madhya Pradesh High Court · (2012) 09 MP CK 0302
High Courts04 Sept 2012Dismissed
State of M.P. and Others Vs Shriram Meena
Madhya Pradesh High Court · (2012) 09 MP CK 0299
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 65
High Courts04 Sept 2012
Jagdish Pal Vs State and Others
Madhya Pradesh High Court · (2012) 09 MP CK 0293
High Courts04 Sept 2012
Narendra Kumar Shukla Vs State
Madhya Pradesh High Court · (2012) 09 MP CK 0231
High Courts04 Sept 2012
Vasif Ali Vs State and Others
Madhya Pradesh High Court · (2012) 09 MP CK 0230
High Courts04 Sept 2012Allowed
Jhunju Ahirwar and Smt. Kallubai Ahirwar Vs Kallu Singh, Keshav Prasad Pathak, The United India Insurance Company Branch Office Chhatarpur and Smt. Shanti Pathak
Madhya Pradesh High Court · (2012) 09 MP CK 0229
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4
High Courts04 Sept 2012Allowed
Deepu Singh @ Deepesh and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0228
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 394
High Courts04 Sept 2012
Eliyas Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0226
Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439
High Courts04 Sept 2012
Jham Singh Pawar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) ILR (MP) 2503
Penal Code, 1860 (IPC) — Section 302, 304, 304II
High Courts04 Sept 2012Allowed
Dinesh @ Vinod @ Durga Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts04 Sept 2012Dismissed
K.S. Homeopathic Medical College Vs Union of India
Madhya Pradesh High Court · (2012) 09 MP CK 0175
Homoeopathy Central Council Act, 1973 — Section 12A
High Courts04 Sept 2012Dismissed
Amrish Kumar Singh Vs State and Others
Madhya Pradesh High Court · (2012) 09 MP CK 0144
High Courts04 Sept 2012
Rakesh Kumar Mehra Vs State and Others
Madhya Pradesh High Court · (2012) 09 MP CK 0143
High Courts04 Sept 2012Allowed
Smt. Hari Bai Mehra and Gangaram Mehra Vs Chain Singh Digpal and The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0138
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d), Order 9 Rule 13