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Madhya Pradesh High Court judgments, 2026

1,519 judgments · page 67 of 76

High Courts20 Jan 2026Dismissed

Kanhaiya Lal Aswani Vs Deepak Manohar Lal Chawala And Others

Madhya Pradesh High Court · (2026) 01 MP CK 1845

Code Of Civil Procedure, 1908-Order 7 Rule 11Commercial Courts Act, 2015-Section 2, 2(c), 2(c)(vii), 2(1)(c), 2(1)(c)(vii), 2(1)(i), 12Madhya Pradesh Accommodation Control Act, 1961-Section 12(1), 12(1)(a), 12(1)(b), 12(1)(h), 12(1)(o)
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High Courts20 Jan 2026Dismissed

Kamla Patel Vs Govind Bahadur

Madhya Pradesh High Court · (2026) 01 MP CK 1844

Evidence Act, 1872-Section 112, 114, 114(h), 122Hindu Marriage Act, 1955-Section 13, 13(1)(ii), 13B
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High Courts20 Jan 2026Allowed

Mohd Sohraab Vs Mohd Nafees And Others

Madhya Pradesh High Court · (2026) 01 MP CK 1843

Madhya Pradesh Municipalities Act, 1961-Section 24, 24(2), 24(2)(b), 26(2), 53Code Of Civil Procedure, 1908-Section 151Representation Of People Act 1951-Section 101
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High Courts20 Jan 2026Dismissed

M/S Maverick Developer And Colonizers Pvt. Ltd. Vs Project Officer

Madhya Pradesh High Court · (2026) 01 MP CK 1842

Constitution Of India, 1950-Article 243(B), 243P, 243P(e), 243Q, 243(5), 243R, 243S, 243T, 243U, 243V, 243W, 243X, 243Y, 243ZGArbitration And Conciliation Act, 1996-Section 2(d), 11(5), 11(6)Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983-Section 2(d), 2(g), 2(1)(g), 2(i), 2(1)(i)
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