High Courts16 Jan 2024Dismissed
Pooja Singh Vs Dashrath Singh And Others
Madhya Pradesh High Court · (2024) 01 MP CK 0064
Code Of Criminal Procedure, 1973 — Section 311, 397, 401
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2024
822 judgments · page 39 of 42
High Courts16 Jan 2024Allowed
Sanju And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0063
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 323, 324Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va)
High Courts16 Jan 2024Allowed
Surya @ Suresh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0062
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 354, 456
High Courts16 Jan 2024Partly Allowed/ Disposed Of
Jaspal @ Toni And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0061
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts16 Jan 2024Dismissed
Ballu @ Siyasharan Pal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0060
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 307, 323Arms Act, 1959 — Section 25, 27
High Courts16 Jan 2024
Sanjay Bajaj Vs West Central Railway And Others
Madhya Pradesh High Court · (2024) 01 MP CK 0059
Madhya Pradesh Land Revenue Code, 1959 — Section 248
High Courts16 Jan 2024
Dharmendra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0058
Code Of Criminal Procedure, 1973 — Section 41(A), 438, 438(2)Madhya Pradesh Excise Act, 1915 — Section 34, 34(2)
High Courts16 Jan 2024Dismissed
Deepak Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0057
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 181, 191, 192, 193, 420, 465, 467, 468, 471, 472
High Courts16 Jan 2024Allowed
Sodan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0055
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 325
High Courts12 Jan 2024Allowed/Disposed Of
Bherulal Dhangar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0053
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts12 Jan 2024
Anil Dongre Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0052
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 304A, 337, 338
High Courts12 Jan 2024Disposed Of
Mannulal Jain Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 01 MP CK 0051
Constitution Of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 52, 248
High Courts12 Jan 2024Allowed
Amichand Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0050
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 436
High Courts12 Jan 2024Dismissed
V.M. Upadhyay Vs Municipalcorporation Bhopal And Others
Madhya Pradesh High Court · (2024) 01 MP CK 0049
Constitution Of India, 1950 — Article 226, 300ANational Green Tribunal Act, 2010 — Section 14, 14(1), 29
High Courts11 Jan 2024Allowed/Disposed Of
Darvari Singh Sareyam And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 01 MP CK 0054
High Courts10 Jan 2024Allowed/Disposed Of
Kailash Sharma And Others Vs Mukhya Mahaprabandhak And Others
Madhya Pradesh High Court · (2024) 01 MP CK 0067
Industrial Disputes Act, 1947 — Section 2(k), 7
High Courts10 Jan 2024Allowed
Raju Singh Alias Durga And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0025
Indian Penal Code, 1860 — Section 34, 323, 324, 325, 341, 392, 506BScheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts10 Jan 2024Dismissed/Allowed
Manish Alias Lallu Alias Aveg Prasad Bhadoriya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0024
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 307, 324Arms Act, 1959 — Section 25, 27
High Courts10 Jan 2024Allowed
Brajesh Khare Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2024) 01 MP CK 0023
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 342, 354, 354(a), 376, 376DProtection Of Children From Sexual Offences Act, 2012 — Section 3,4,5g, 6, 5n, 9n, 10, 91
High Courts09 Jan 2024
Gopal Singh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2024) 01 MP CK 0022
Code Of Criminal Procedure, 1973 — Section 389(1)