High Courts02 Feb 2021Allowed
Samser Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 02 MP CK 0033
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)Arms Act, 1959 — Section 25, 27
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2021
1,663 judgments · page 77 of 84
High Courts02 Feb 2021Allowed
Shubham Rajawat Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 02 MP CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Feb 2021Dismissed
Trilok Vs State Of M.P
Madhya Pradesh High Court · (2021) 02 MP CK 0031
Code Of Criminal Procedure, 1973 — Section 169, 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2), 42Arms Act, 1959 — Section 25A, 27B
High Courts02 Feb 2021Dismissed
Pushpa Pandey Vs Mathura Prasad Pandey And Others
Madhya Pradesh High Court · (2021) 02 MP CK 0030
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts02 Feb 2021Disposed Of
Prakash Asati Vs Gourav Asati
Madhya Pradesh High Court · (2021) 02 MP CK 0029
Code Of Civil Procedure, 1908 — Order 41 Rule 19Limitation Act, 1963 — Section 5
High Courts02 Feb 2021Allowed
Rajesh Sahu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 02 MP CK 0018
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 465, 468Information Technology Act, 2008 — Section 66C, 66D
High Courts02 Feb 2021Allowed
Chunnilal Buddekar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 02 MP CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 4A
High Courts01 Feb 2021Allowed
Bitti Devi Vs State Of M.P
Madhya Pradesh High Court · (2021) 02 MP CK 0016
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 439
High Courts01 Feb 2021Dismissed
Prince Pathak Vs State Of M.P
Madhya Pradesh High Court · (2021) 02 MP CK 0015
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 147, 294, 323, 324, 326, 427, 506
High Courts01 Feb 2021Allowed
Sena Bediya @ Sehna Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 02 MP CK 0014
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts01 Feb 2021Allowed
Sachin And Others Vs State Of M.P
Madhya Pradesh High Court · (2021) 02 MP CK 0013
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 394, 395
High Courts01 Feb 2021Allowed
Monu Khan @ Monu Pilot Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 02 MP CK 0012
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts01 Feb 2021Dismissed
Dilip Sareyam Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 02 MP CK 0011
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 379Prevention Of Damage To Public Property Act, 1984 — Section 3, 4
High Courts01 Feb 2021Allowed
Sheetal Kuchbadiya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 02 MP CK 0010
Code Of Criminal Procedure, 1973 — Section 437(3), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts01 Feb 2021Dismissed
Kailash Chandra Goyal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 02 MP CK 0009
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 420, 506
High Courts01 Feb 2021Allowed
Sugreev Chauhan Vs State Of M.P
Madhya Pradesh High Court · (2021) 02 MP CK 0008
Constitution Of India, 1950 — Article 21Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13Arms Act, 1959 — Section 25, 27
High Courts01 Feb 2021Allowed
Akhilesh Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 02 MP CK 0007
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 323, 324
High Courts01 Feb 2021Disposed Of
Bharat Rajput And Anr Vs State Of M.P
Madhya Pradesh High Court · (2021) 02 MP CK 0006
Code Of Criminal Procedure, 1973 — Section 41, 41A, 41(1), 41(1)(a), 41(1)(b), 41(1)(c), 41(1)(d), 41(1)(e), 438Indian Penal Code, 1860 — Section 34, 294, 354
High Courts01 Feb 2021Allowed
Montu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 02 MP CK 0005
Madhya Pradesh Excise Act, 1915 — Section 34(2)Code Of Criminal Procedure, 1973 — Section 437(3), 439
High Courts01 Feb 2021Allowed
Sahadar Vs State Of M.P
Madhya Pradesh High Court · (2021) 02 MP CK 0004
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 294, 323, 326, 506