High Courts03 Mar 2021Allowed
Satendra Rathore Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 03 MP CK 0014
Code Of Criminal Procedure, 1973 — Section 164, 438, 438(2)Indian Penal Code, 1860 — Section 376
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2021
1,663 judgments · page 69 of 84
High Courts03 Mar 2021Allowed
Pahalwan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 03 MP CK 0011
Madhya Pradesh Excise Act, 1915 — Section 34(2), 49ACode Of Criminal Procedure, 1973 — Section 439
High Courts02 Mar 2021Dismissed
Ashok Yadav Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2021) 03 MP CK 0010
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(12), 14(A)Indian Penal Code, 1860 — Section 376, 506
High Courts02 Mar 2021Allowed
Satyendra Thakre Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2021) 03 MP CK 0009
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14(A)Indian Penal Code, 1860 — Section 34, 306
High Courts02 Mar 2021Allowed
Bharat Kourav And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 03 MP CK 0007
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 294, 323, 427, 452, 506
High Courts01 Mar 2021Disposed Of
Manoj Jatav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 03 MP CK 0006
Code Of Criminal Procedure, 1973 — Section 41, 41A, 41(1), 41(1)(a), 41(1)(b), 41(1)(c), 41(1)(d), 41(1)(e), 438Indian Penal Code, 1860 — Section 34, 294, 323, 452, 506
High Courts01 Mar 2021Allowed
Guddan Singh Sikarwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 03 MP CK 0005
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts01 Mar 2021Allowed
Deepa Vishwakarma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 03 MP CK 0004
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts01 Mar 2021Allowed
Manoharsingh S/O Motisingh Raput Vs State Of M.P
Madhya Pradesh High Court · (2021) 03 MP CK 0003
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts01 Mar 2021Allowed
Sunil Jain Vs State Of M.P
Madhya Pradesh High Court · (2021) 03 MP CK 0002
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 506IIArms Act, 1959 — Section 25(1), 27
High Courts01 Mar 2021Allowed
Rakesh Rathor Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 03 MP CK 0001
Indian Penal Code, 1860 — Section 305Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Feb 2021Disposed Of
Panchraj @ Pintu Bhujawa Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 02 MP CK 0177
Madhya Pradesh Drugs Control Act, 1949 — Section 5, 13Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22
High Courts26 Feb 2021Dismissed
Kishorilal Vs Brijlal And Others
Madhya Pradesh High Court · (2021) 02 MP CK 0176
Constitution Of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 44(2), 178
High Courts26 Feb 2021Allowed
Sanjay Balmik Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2021) 02 MP CK 0175
Indian Penal Code, 1860 — Section 354, 376, 377Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Feb 2021Dismissed
Ashok Makhija Vs State Of M.P. & Others
Madhya Pradesh High Court · (2021) 02 MP CK 0174
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 380, 454Code Of Criminal Procedure, 1973 — Section 36, 154, 154(3), 156(3), 173(8), 190, 200, 482
High Courts26 Feb 2021Dismissed
Prashant Singh Parihar Vs State Of M.P
Madhya Pradesh High Court · (2021) 02 MP CK 0172
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts25 Feb 2021Dismissed
Shivpal Singh Vs State Of MP And Anr
Madhya Pradesh High Court · (2021) 02 MP CK 0171
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts25 Feb 2021Allowed
Manoj Kansana Vs State Of M.P
Madhya Pradesh High Court · (2021) 02 MP CK 0170
Indian Penal Code, 1860 — Section 379, 414Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21Code Of Criminal Procedure, 1973 — Section 439
High Courts25 Feb 2021Allowed
Mohit Patel And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 02 MP CK 0169
Code Of Criminal Procedure, 1973 — Section 437(3), 438Indian Penal Code, 1860 — Section 354, 354(A), 354(D), 506, 509
High Courts25 Feb 2021Allowed
Satish Jayant Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 02 MP CK 0168
Indian Penal Code, 1860 — Section 363, 366Code Of Criminal Procedure, 1973 — Section 161, 164Code Of Criminal Procedure, 1973 — Section 439