High Courts03 Mar 2020Dismissed
Rajesh Singh Vs Indian Oil Corporation Limited And Ors.
Madhya Pradesh High Court · (2020) 03 MP CK 0245
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 99 of 117
High Courts03 Mar 2020Allowed
Sitaram Savita Vs Manoj Rana And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0244
Motor Vehicles Act, 1988 — Section 173
High Courts03 Mar 2020Disposed Of
Managing Director And Others Vs Brijlal Raikwar Through Lrs And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0243
Madhya Pradesh Uchcha Nayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section (1)
High Courts03 Mar 2020Disposed Of
Dr.Abdul Ghani Ansari Vs State Of Mp & Ors.
Madhya Pradesh High Court · (2020) 03 MP CK 0242
Madhya Pradesh Municipal Corporation Act, 1956 — Section 134, 134(6), 141, 141(2)
High Courts03 Mar 2020Dismissed
Vikas Business Ndia Pvt. Ltd. Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0241
Constitution Of India, 1950 — Article 226
High Courts03 Mar 2020Dismissed
Mahila Parwati Vs Brijlal And Ors
Madhya Pradesh High Court · (2020) 03 MP CK 0240
Code Of Civil Procedure, 1908 — Section 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts03 Mar 2020Allowed
Deepak Jat Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0235
Indian Penal Code, 1860 — Section 308, 457
High Courts03 Mar 2020Allowed
Pramod Yadav Vs State Of M.P
Madhya Pradesh High Court · (2020) 03 MP CK 0234
Code Of Criminal Procedure, 1973 — Section 397(1)
High Courts03 Mar 2020Dismissed
Amarjeet Singh Chhabra And Another Vs State Of M.P. And Another
Madhya Pradesh High Court · (2020) 03 MP CK 0233
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 420, 465, 467, 468, 471
High Courts03 Mar 2020Disposed Of
Vandana Rawat & Another Vs State Of M.P. & Ors
Madhya Pradesh High Court · (2020) 03 MP CK 0232
Constitution Of India, 1950 — Article 309
High Courts03 Mar 2020Disposed Of
Ramautar Kushwah Vs State Of M.P
Madhya Pradesh High Court · (2020) 03 MP CK 0231
High Courts03 Mar 2020Dismissed
Shobharam S/O Tarachand Vs Durgashankar S/O Ramlal & Ors
Madhya Pradesh High Court · (2020) 03 MP CK 0230
Code Of Civil Procedure Act, 1908 — Section 100
High Courts03 Mar 2020Dismissed
Ganga Prasad Jatav Vs State Of M.P. & Ors
Madhya Pradesh High Court · (2020) 03 MP CK 0229
Code Of Criminal Procedure Act, 1973 — Section 155(2), 156(1), 228, 482Indian Penal Code, 1860 — Section 120B, 407, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(1)(e), 13(2)
High Courts03 Mar 2020Disposed Of
Indermal Vs Nemichand
Madhya Pradesh High Court · (2020) 03 MP CK 0228
High Courts03 Mar 2020Allowed
Ajay Choubey Vs Central Board Of Secondary Education And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0227
High Courts03 Mar 2020Allowed
Karodi And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0226
Code Of Criminal Procedure Act, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 294, 307
High Courts03 Mar 2020Dismissed
M/S. Axis Securities Ltd. Vs State Of MP
Madhya Pradesh High Court · (2020) 03 MP CK 0225
Indian Stamp Act, — Section 13, 14, 30, 31, 33, 38(2), 40, 40(B), 40(1)(b), 41(b)
High Courts03 Mar 2020
Brijesh Kushwaha Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0224
Indian Penal Code, 1860 — Section 354
High Courts03 Mar 2020Dismissed
Smt.Mathura bai w/o late Sarnam Singh Vs State Of M.P.
Madhya Pradesh High Court · (2020) 03 MP CK 0223
Code Of Criminal Procedure Act, 1973 — Section 397, 482Indian Penal Code, 1860 — Section 34, 409, 420, 467, 468
High Courts03 Mar 2020Allowed
Pran Singh Vs State Of M.P.
Madhya Pradesh High Court · (2020) 03 MP CK 0222
Code Of Criminal Procedure Act, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 201, 306