High Courts06 Mar 2020Allowed
Ashish Yadav @ Neetu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 324, 452,506
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 97 of 117
High Courts06 Mar 2020Disposed Of
Vinit Shrivastava Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0038
Code Of Criminal Procedure, 1973 — Section 41, 41(1), 41(A), 438Indian Penal Code, 1860 — Section 420
High Courts06 Mar 2020Disposed Of
Narottam Rawat Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0037
Constitution Of India, 1950 — Article 226
High Courts05 Mar 2020Partly Allowed
Mangal Singh Kurmi Vs State Of M.P
Madhya Pradesh High Court · (2020) 03 MP CK 0220
Code Of Criminal Procedure, 1973 — Section 357, 374(2)Indian Penal Code, 1860 — Section 307, 324, 450, 452
High Courts05 Mar 2020Dismissed
Prashant Kumar Shrivastava Vs Chief Engineer, M.P.P.K.V.V.C.L. & Others
Madhya Pradesh High Court · (2020) 03 MP CK 0219
High Courts05 Mar 2020Allowed
Vakil @ Roop Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0218
Code Of Criminal Procedure, 1973 — Section 437(6), 482Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts05 Mar 2020Dismissed
M.P. Electricity Board And Others Vs Subhash Kumar Choubey
Madhya Pradesh High Court · (2020) 03 MP CK 0217
Madhya Pradesh Industrial Relations Act, 1960 — Section 31(3)Industrial Disputes Act, 1947 — Section 25F
High Courts05 Mar 2020Partly Allowed/Disposed Of
Manohar Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0216
Code Of Criminal Procedure, 1973 — Section 320(9), 357(1), 374Indian Penal Code, 1860 — Section 294, 307, 324, 506II, 506B
High Courts05 Mar 2020Allowed
Vinod Dangi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0215
Code Of Criminal Procedure, 1973 — Section 437(6), 482Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts05 Mar 2020Disposed Of
Dr. Bharati Kiyawat Vs State Of MP And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0214
High Courts05 Mar 2020Dismissed
Shanti Bai & Ors. Vs Arvind Kumar & Ors
Madhya Pradesh High Court · (2020) 03 MP CK 0213
Code Of Civil Procedure, 1908 — Section 100, Order 26 Rule 9
High Courts05 Mar 2020Allowed/ Disposed Of
Smt.Tulsa And Others Vs Kashiram And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0212
High Courts05 Mar 2020Dismissed
Nuruddin & Another Vs Ravindra Singh
Madhya Pradesh High Court · (2020) 03 MP CK 0211
Madhya Pradesh Accommodation Control Act, 1961 — Section 12(1)(f)
High Courts05 Mar 2020Dismissed
Babu Singh Vs State Of M.P. And Another
Madhya Pradesh High Court · (2020) 03 MP CK 0210
Constitution Of India, 1950 — Article 226
High Courts05 Mar 2020Dismissed
Surjeet Singh Sikarwar Vs High Court Of M.P. & Ors.
Madhya Pradesh High Court · (2020) 03 MP CK 0209
Constitution Of India, 1950 — Article 14, 16Madhya Pradesh Higher Judicial Service (Recruitment And Conditions Of Service) Rules, 2017 — Rule 1(3), 2(h), 5(1)(a), 5(1)(b), 5(1)(c), 7(1)(b)
High Courts05 Mar 2020Allowed/ Disposed Of
Smt. Jasoda And Others Vs Mahesh And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0208
Motor Vehicles Act, 1988 — Section 166
High Courts05 Mar 2020Dismissed
Ganesh Rajak Vs Umesh Kumar Singh
Madhya Pradesh High Court · (2020) 03 MP CK 0207
Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instrument Act, 1881 — Section 118, 138, 139
High Courts05 Mar 2020Dismissed
Milan Dubey Vs Ramnarayan Sahu
Madhya Pradesh High Court · (2020) 03 MP CK 0206
Code Of Civil Procedure, 1908 — Section 100
High Courts05 Mar 2020
Dhan Singh Vs Anand Kumar Pachauri
Madhya Pradesh High Court · (2020) 03 MP CK 0205
Negotiable Instruments Act, 1881 — Section 138
High Courts05 Mar 2020Dismissed
Pukhraj Singh S/o Preetamsingh & 3 Others Vs State Of M.P Through Economic Offences Wing, Ujjain
Madhya Pradesh High Court · (2020) 03 MP CK 0204
Code Of Criminal Procedure, 1973 — Section 82, 299, 438Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471, 474