High Courts01 Sept 2020Disposed Of
Virendra Kumar Nagwanshi Vs State of MP
Madhya Pradesh High Court · (2020) 09 MP CK 0013
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 47 of 117
High Courts01 Sept 2020Dismissed
Ramcharan Singh & Ors Vs State Of Madhya Pradesh & Ors.
Madhya Pradesh High Court · (2020) 09 MP CK 0012
Constitution Of India, 1950 — Article 227, 252(2)Urban Land (Ceiling And Regulation) Act, 1976 — Section 6(2), 9, 10(1), 10(3), 10(5), 10(6), 11, 12, 13, 14Repeal Act, 1999 — Section 3, 4
High Courts01 Sept 2020Dismissed
Gopal Prasad Shivhare Vs Union Of India And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0011
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 363, 376
High Courts01 Sept 2020Allowed
Surendra Singh Parmar Vs State of M.P. And Another
Madhya Pradesh High Court · (2020) 09 MP CK 0010
Constitution Of India, 1950 — Article 226
High Courts01 Sept 2020Allowed
M/s Mold Tek Packaging Ltd Vs S.D.Containers, Indore
Madhya Pradesh High Court · (2020) 09 MP CK 0002
Code Of Civil Procedure, 1908 — Section 16, 17, 18, 19, 20, Order 7 Rule 11Patents Act, 1970 — Section 2(i), 104Designs Act, 2000 — Section 2(e), 5(4), 7, 19, 19(1), 19(2), 22, 22(2), 22(b), 22(3), 22(4)
High Courts01 Sept 2020Allowed
Mahfooz And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0001
Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 34, 294, 323, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts31 Aug 2020Allowed
Ramji Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0278
Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts31 Aug 2020Allowed
Manoj S/o Satyanarayan Mishra Vs State Of M.P.
Madhya Pradesh High Court · (2020) 08 MP CK 0277
Code Of Criminal Procedure, 1973 — Section 227Indian Penal Code, 1860 — Section 268, 279, 277, 278, 284, 308Evidence Act, 1872 — Section 25, 27
High Courts31 Aug 2020Disposed Of
Hema Shinde and Anr. Vs Sarvsadharan And Ors.
Madhya Pradesh High Court · (2020) 08 MP CK 0276
Constitution Of India, 1950 — Article 227Code Of Civill Procedure, 1908 — Section 151, Order 23 Rule 3
High Courts31 Aug 2020Dismissed
Mata Prasad Vs State Of MP
Madhya Pradesh High Court · (2020) 08 MP CK 0275
Constitution Of India, 1950 — Article 226
High Courts31 Aug 2020Dismissed
Samiksha Trivedi & Another Vs State Of Madhya Pradesh & Another
Madhya Pradesh High Court · (2020) 08 MP CK 0274
High Courts31 Aug 2020Dismissed
Ajay Jain Vs Chief Election Authority
Madhya Pradesh High Court · (2020) 08 MP CK 0273
Constitution Of India, 1950 — Article 32, 226Madhya Pradesh Cooperative Societies Act, 1960 — Section 2(i), 19A, 64
High Courts31 Aug 2020
V.M. Jose S/o Late Mr. Thomas Vs Shri Govindram Seksaria Institute Of Technology And Science, Indore
Madhya Pradesh High Court · (2020) 08 MP CK 0272
High Courts31 Aug 2020Allowed
Madhya Pradesh Audyogik Vikas Nigam, Indore Vs Shyamlal S/o Shri Babulal
Madhya Pradesh High Court · (2020) 08 MP CK 0271
Constitution Of India, 1950 — Article 32, 227, 309Industrial Disputes Act, 1947 — Section 10, 33A, 33(C)(2)
High Courts31 Aug 2020Dismissed
Maqsood Khan Vs State Of MP
Madhya Pradesh High Court · (2020) 08 MP CK 0270
Constitution Of India, 1950 — Article 32, 226
High Courts31 Aug 2020Partly Allowed/Disposed Of
Rodsingh S/o Jassasingh Kachhawa Vs State Of M.P
Madhya Pradesh High Court · (2020) 08 MP CK 0269
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(), 13(2), 19
High Courts31 Aug 2020Dismissed
Shri Ratnadeep Educational Society Vs AICTE and Others
Madhya Pradesh High Court · (2020) 08 MP CK 0212
Code Of Criminal Procedure, 1973 — Section 144
High Courts31 Aug 2020Disposed Of
Smt. Barkha Shrivastava Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0186
Indian Penal Code, 1860 — Section 420
High Courts31 Aug 2020Dismissed
Prathmik Sahkari Upbhokta Bhandar Ltd. Tilli Sagar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 08 MP CK 0179
Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts31 Aug 2020Dismissed
Nazaneen Sheikh S/o Mansoor Sheikh Vs Devi Ahilya Vishwavidyalaya, Indore & Anr.
Madhya Pradesh High Court · (2020) 08 MP CK 0169