High Courts04 Sept 2020Allowed/Disposed Of
Arjun Singh Vs State Of M.P
Madhya Pradesh High Court · (2020) 09 MP CK 0042
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 325, 326, 506
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 45 of 117
High Courts04 Sept 2020Dismissed
Yogesh Kumar Holkar Vs State Of M.P. & Another
Madhya Pradesh High Court · (2020) 09 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 395, 397, 427
High Courts04 Sept 2020
Rupalee D/o Basant Nirapure & One Another Vs State Of M.P
Madhya Pradesh High Court · (2020) 09 MP CK 0040
Code Of Criminal Procedure, 1973 — Section 357C
High Courts04 Sept 2020Disposed Of
Vishnu Prasad Vyas Vs State Of MP & Ors.
Madhya Pradesh High Court · (2020) 09 MP CK 0039
High Courts04 Sept 2020Disposed Of
Ramchandra Parmar Vs State Of MP & Ors.
Madhya Pradesh High Court · (2020) 09 MP CK 0038
High Courts04 Sept 2020Partly Allowed
Gurucharan Singh Panwar Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2020) 09 MP CK 0037
High Courts04 Sept 2020Disposed Of
Radhamohan Vs Ramdas Chaurasiya And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0029
High Courts04 Sept 2020Dismissed
Manish Dixit Vs Nitin Shukla & Another
Madhya Pradesh High Court · (2020) 09 MP CK 0028
Indian Penal Code, 1860 — Section 420, 467, 468, 469, 470, 471Code Of Criminal Procedure, 1973 — Section 438, 439(2)
High Courts04 Sept 2020Disposed Of
Radhakrishna Jha Vs Ramdas Chaurasiya & Others
Madhya Pradesh High Court · (2020) 09 MP CK 0027
High Courts04 Sept 2020Allowed
Jangbahadur @ Kuchchi Raja Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0026
Indian Penal Code, 1860 — Section 34, 307, 323Code Of Criminal Procedure, 1973 — Section 389(1)Arms Act, 1959 — Section 25(1B)A, 27
High Courts03 Sept 2020Disposed Of
Rakesh Singh Bhadoriya Vs Union Of India And Ors.
Madhya Pradesh High Court · (2020) 09 MP CK 0086
Constitution Of India, 1950 — Article 14, 19, 226, 227Sea Customs Act, 1878 — Section 3, 167(8)
High Courts03 Sept 2020Allowed
Dhara Singh Patel Vs State Of M.P. & Ors.
Madhya Pradesh High Court · (2020) 09 MP CK 0054
Indian Penal Code, 1860 — Section 34, 259, 302, 303, 304B, 305, 306, 312, 318, 366A, 366B, 373, 377, 395, 396, 397, 398, 408, 409, 420, 458, 460, 467, 468, 471Arms Act, 1959 — Section 25Madhya Pradesh Panchayat Raj Awam Gram Swaraj Adhiniyam, 1993 — Section 39, 39(2), 39(1)(iii), 39(4)
High Courts03 Sept 2020
Mohan Singh Vs State Of M.P
Madhya Pradesh High Court · (2020) 09 MP CK 0048
Code Of Criminal Procedure, 1973 — Section 397(1)Indian Penal Code, 1860 — Section 34, 325Constitution Of India, 1950 — Article 21
High Courts03 Sept 2020Dismissed
Govind Singh Khanger Vs Smt. Anugraha P. And Another
Madhya Pradesh High Court · (2020) 09 MP CK 0032
Constitution Of India, 1950 — Article 215Limitation Act, 1963 — Section 17
High Courts03 Sept 2020Partly Allowed
Gajendra Ojha Vs State Of M. P. And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0031
High Courts03 Sept 2020Dismissed
Kedarnath Gupta Vs State Of Madhya Pradesh & Ors
Madhya Pradesh High Court · (2020) 09 MP CK 0030
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(3), 190, 200, 203
High Courts03 Sept 2020Disposed Of
Bharat Kumar Nagar Vs State of M.P. And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0018
High Courts03 Sept 2020
Mahendra Singh @ Pappu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0017
Indian Penal Code, 1860 — Section 34, 294, 307, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Sept 2020Disposed Of
Smt. Kamlesh Chouhan Vs State of M.P. And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0016
High Courts03 Sept 2020Dismissed
Deepak Shakya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0015
Indian Penal Code, 1860 — Section 34, 304B, 306Code Of Criminal Procedure, 1973 — Section 439