High Courts15 Sept 2020Allowed
Kalsingh and others Vs State Of M.P
Madhya Pradesh High Court · (2020) 09 MP CK 0123
Indian Penal Code, 1860 — Section 149, 323, 325, 342
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 41 of 117
High Courts15 Sept 2020Dismissed
Shivmohan Vs State Of M.P
Madhya Pradesh High Court · (2020) 09 MP CK 0122
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 107, 306
High Courts15 Sept 2020
Shriram General Insurance Co. Ltd. Vs Nidhi Tiwari And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0121
High Courts15 Sept 2020Dismissed
M/s EIPR India Private Limited Vs State Of Madhya Pradesh & Another
Madhya Pradesh High Court · (2020) 09 MP CK 0120
Constitution Of India, 1950 — Article 226
High Courts15 Sept 2020Disposed Of
Smt. Seema Bai Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0117
High Courts14 Sept 2020Dismissed
State Of Madhya Pradesh Vs Raziya Sultana & Others
Madhya Pradesh High Court · (2020) 09 MP CK 0148
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 22(3)(f), 113, 114, Order 2 Rule 2, Order 41 Rule 1, Order 41 Rule 33, Order 47 Rule 1
High Courts14 Sept 2020Disposed Of
Narmada Bai And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0129
Code Of Criminal Procedure, 1973 — Section 161, 389(1)Indian Penal Code, 1860 — Section 147, 149, 302, 307, 324
High Courts14 Sept 2020
Narottam Vs State Of M.P. & Ors
Madhya Pradesh High Court · (2020) 09 MP CK 0128
Code Of Criminal Procedure, 1973 — Section 41, 41(1), 41A, 438Indian Penal Code, 1860 — Section 34, 186, 294, 332, 353, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(d)(dha), 3(2)(va)
High Courts14 Sept 2020Disposed Of
Om Prakash Mehta Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0119
Constitution Of India, 1950 — Article 226
High Courts14 Sept 2020Allowed
Narendra Bahadur And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0118
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294, 353, 427, 506
High Courts14 Sept 2020Allowed
Smt Sharad Joshi Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0110
High Courts14 Sept 2020Disposed Of
Dr.Sheikh Shafique @ Shafi Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0108
Code Of Criminal Procedure, 1973 — Section 438Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(da), 3(1)(dha), 3(2)(va), 14A(1), 18A, 18A(i)
High Courts11 Sept 2020Dismissed
Sagar Vs State Of M.P.
Madhya Pradesh High Court · (2020) 09 MP CK 0149
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 363, 366, 376 (1), 376(2)(P), 376(2)(R)Protection Of Children From Sexual Offence Act, 2012 — Section 3, 4
High Courts11 Sept 2020Allowed/Disposed Of
Dimple @ Raghvendra Vs State Of M.P.
Madhya Pradesh High Court · (2020) 09 MP CK 0112
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149 294, 302, 307, 323
High Courts11 Sept 2020Dismissed
Bhurelal (Dead) Thr. Lrs. Dwarka Vishwakarma Vs Dropdi Bai & Anr
Madhya Pradesh High Court · (2020) 09 MP CK 0111
Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts11 Sept 2020Allowed
Mrs. Ruby Jadon Vs State Of M.P. & Others
Madhya Pradesh High Court · (2020) 09 MP CK 0109
Constitution Of India, 1950 — Article 2, 4, 17, 23, 24, 226, 237
High Courts11 Sept 2020Dismissed
Chandan Singh Vs State Of M.P
Madhya Pradesh High Court · (2020) 09 MP CK 0096
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 341, 506
High Courts11 Sept 2020Disposed Of
Anil Pal Vs State Of M.P
Madhya Pradesh High Court · (2020) 09 MP CK 0095
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)ii(c), 37
High Courts11 Sept 2020Allowed
Rupesh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0094
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 304B, 498A
High Courts11 Sept 2020Disposed Of
Aakash Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0093
Code Of Criminal Procedure, 1973 — Section 41, 41A, 41(1), 438Indian Penal Code, 1860 — Section 147, 148, 149, 294, 323, 336, 427, 452, 506