High Courts24 Sept 2020Disposed Of
Brajendra Singh Parmar Vs State Of MP
Madhya Pradesh High Court · (2020) 09 MP CK 0214
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 36 of 117
High Courts24 Sept 2020Allowed
M/s Gutukripa Construction Company. Vs State Of M.P. And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0196
Constitution Of India, 1950 — Article 226
High Courts24 Sept 2020Dismissed
Kalim Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0195
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure Act, 1973 — Section 36, 154(3), 156(3), 200, 482Indian Penal Code, 1860 — Section 34, 294, 323, 506B
High Courts24 Sept 2020Dismissed
Smt. Nagma Bi Vs Union Of India Through Central Narcotics Bureau
Madhya Pradesh High Court · (2020) 09 MP CK 0194
Code Of Criminal Procedure Act, 1973 — Section 389(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts24 Sept 2020Dismissed
Rajeev Goutam Vs State Of M.P. & Others
Madhya Pradesh High Court · (2020) 09 MP CK 0193
Constitution Of India, 1950 — Article 226Madhya Pradesh Uchacha Nyayalaya (Khand Nyay Peeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts24 Sept 2020Dismissed
Omprakash Singh Vs Principal Secretary, Mahila Evam Bal Vikas Vibhag & Others
Madhya Pradesh High Court · (2020) 09 MP CK 0192
Constitution Of India, 1950 — Article 226Madhya Pradesh Uchacha Nyayalaya (Khand Nyay Peeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts24 Sept 2020Allowed
Faraz @ Chuchoo Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0250
Code Of Criminal Procedure Act, 1973 — Section 389(1)
High Courts24 Sept 2020Allowed
Devidas Lutare Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0248
Code Of Criminal Procedure Act, 1973 — Section 437(6), 482Madhya Pradesh Excise Act.; 1915 Section 34(2)
High Courts23 Sept 2020Disposed Of
Jairaj Singh Vs State Of M. P. And Others
Madhya Pradesh High Court · (2020) 09 MP CK 0226
High Courts23 Sept 2020Dismissed
Gwalior Development Authority Vs Jatin Maheshwari
Madhya Pradesh High Court · (2020) 09 MP CK 0225
Real Estate (Regulation and Development) Act, 2016 — Section 43(3), 44, 53(2), 58Code Of Civil Procedure, 1908 — Section 100
High Courts23 Sept 2020Dismissed
Shri Ganesh Spinner And Polyplast Ltd. Vs Raju S/O. Lallan Prasad
Madhya Pradesh High Court · (2020) 09 MP CK 0224
Industrial Disputes Act, 1947 — Section 25OEmployees Compensation Act, 1923 — 2(e), 2(f), 31
High Courts23 Sept 2020Dismissed
Mukesh Vs State Of M.P. & Anr
Madhya Pradesh High Court · (2020) 09 MP CK 0200
Code Of Criminal Procedure Act, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 342, 363, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5a(i), 6
High Courts23 Sept 2020Dismissed
Smt. Gomati Bai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0199
Code Of Criminal Procedure Act, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts23 Sept 2020Allowed
Santosh & Others Vs State Of M.P.
Madhya Pradesh High Court · (2020) 09 MP CK 0198
Code Of Criminal Procedure Act, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 194
High Courts23 Sept 2020Disposed Of
Rahul Vs State Of M.P
Madhya Pradesh High Court · (2020) 09 MP CK 0197
Code Of Criminal Procedure Act, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 306, 498A
High Courts23 Sept 2020Allowed
Abhishek Kumar Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0249
Code Of Criminal Procedure Act, 1973 — Section 389(1)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(B)(ii)(c), 50
High Courts23 Sept 2020Disposed Of
Kunwarsingh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0233
Electricity Act, 2003 — Section 136
High Courts23 Sept 2020Dismissed
Santosh Saini Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0232
Indian Penal Code, 1860 — Section 376, 506(2)
High Courts23 Sept 2020Allowed
Dharmendra Chouhan & Others Vs State Of Madhya Pradesh & Another
Madhya Pradesh High Court · (2020) 09 MP CK 0231
Code Of Criminal Procedure Act, 1973 — Section 227, 228Indian Penal Code, 1860 — Section 107, 306
High Courts23 Sept 2020Allowed
Nathuram @ Nathua And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 09 MP CK 0230
Code Of Criminal Procedure Act, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 34, 323, 326