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Madhya Pradesh High Court judgments, 2020

2,334 judgments · page 18 of 117

High Courts06 Nov 2020Allowed

Jahar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 11 MP CK 0038

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 363, 366, 368, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
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High Courts06 Nov 2020Dismissed

Manoj Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 11 MP CK 0033

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 306, 498ADowry Prohibition Act, 1961 — Section 3, 4
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High Courts05 Nov 2020Allowed

Shubham Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 11 MP CK 0031

Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 14ACode Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 363, 366Ka
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High Courts05 Nov 2020Allowed

Deendayal Kherua Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 11 MP CK 0029

Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
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High Courts04 Nov 2020Allowed

Bheemsen Sahu Vs State Of M.P

Madhya Pradesh High Court · (2020) 11 MP CK 0028

Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
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High Courts04 Nov 2020Allowed

Shoaib Javed Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2020) 11 MP CK 0026

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 342, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
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High Courts04 Nov 2020Allowed

Sushant Purohit Vs State Of M.P

Madhya Pradesh High Court · (2020) 11 MP CK 0025

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 325, 326, 506
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High Courts04 Nov 2020Allowed

Kailash Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 11 MP CK 0024

Code Of Criminal Procedure, 1973 — Section 437(3), 439Wildlife Protection Act, 1972 — Section 2(1) 9, 39, 50, 51, 52
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