High Courts18 Nov 2020Allowed
Juvansingh Vs State Of MP
Madhya Pradesh High Court · (2020) 11 MP CK 0103
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 354, 354(A), 452, 506
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2020
2,334 judgments · page 16 of 117
High Courts18 Nov 2020Allowed
Yogesh Tiwari Vs State Of MP
Madhya Pradesh High Court · (2020) 11 MP CK 0102
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts18 Nov 2020Allowed
Banti Vs State Of MP
Madhya Pradesh High Court · (2020) 11 MP CK 0101
Code Of Criminal Procedure, 1973 — Section 439
High Courts18 Nov 2020Dismissed
Bablu Gujar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 11 MP CK 0077
Indian Penal Code, 1860 — Section 376(1)Protection Of Children From Sexual Offences Act, 2012 — Section 4Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts18 Nov 2020Dismissed
Nati @ Amar Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 11 MP CK 0076
Indian Penal Code, 1860 — Section 376(2)(g), 506(2)
High Courts18 Nov 2020Allowed
Alok Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 11 MP CK 0075
Indian Penal Code, 1860 — Section 34, 302, 325
High Courts11 Nov 2020Allowed
Kirti D/O Kishorilal Rathod Vs State Of M.P
Madhya Pradesh High Court · (2020) 11 MP CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25, 27
High Courts11 Nov 2020Allowed
Shubham Vs State Of M.P
Madhya Pradesh High Court · (2020) 11 MP CK 0073
Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Nov 2020Dismissed
Basanti Kushwah & Another Vs State Of M.P
Madhya Pradesh High Court · (2020) 11 MP CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts11 Nov 2020Allowed
Bhuribai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 11 MP CK 0071
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts11 Nov 2020Allowed
Indersingh S/O Kesharsingh Vs State Of M.P
Madhya Pradesh High Court · (2020) 11 MP CK 0070
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts11 Nov 2020Allowed
Aakash Shinde Vs State Of M.P
Madhya Pradesh High Court · (2020) 11 MP CK 0069
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 368, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts11 Nov 2020Allowed
Irfan And Saif And Others Vs State Of M.P
Madhya Pradesh High Court · (2020) 11 MP CK 0068
Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Nov 2020Allowed
Lakhan & Ghanshyam Vs State Of M.P
Madhya Pradesh High Court · (2020) 11 MP CK 0067
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts11 Nov 2020Allowed
Mustakim S/o Mukim Musalman Vs State Of M.P
Madhya Pradesh High Court · (2020) 11 MP CK 0066
Code Of Criminal Procedure, 1973 — Section 437(3), 482
High Courts11 Nov 2020Allowed
Shashikant S/o. Subramaniyam Swami Vs State Of M.P
Madhya Pradesh High Court · (2020) 11 MP CK 0065
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468Information Technology (Amendment) Act, 2008 — Section 66(D)
High Courts11 Nov 2020Allowed
Bharat Vs State Of M.P
Madhya Pradesh High Court · (2020) 11 MP CK 0064
Code Of Criminal Procedure, 1973 — Section 439
High Courts11 Nov 2020Allowed
Naveen Uikey Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 11 MP CK 0063
Code Of Criminal Procedure, 1973 — Section 164, 437(3), 439Indian Penal Code, 1860 — Section 363, 366, 376(2) (N), 376(II)(J), 376(III)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6
High Courts11 Nov 2020Dismissed
Nafish Mohammed Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 11 MP CK 0062
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
High Courts11 Nov 2020
Akhil Bhartiya Sahstra Audichya Brahman Samaj Nyas Ujjain Thr. Sharadchandra Shukl S/O Krishnvallabh Vs Panjiyak Lok Nyas And Others
Madhya Pradesh High Court · (2020) 11 MP CK 0061