High Courts07 Feb 2019Dismissed
Pramod Kumar Barua Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 02 MP CK 0016
Madhya Pradesh Municipalities Act, 1961 — Section 86, 330, 355Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2019
1,441 judgments · page 69 of 73
High Courts06 Feb 2019Dismissed
Vikram Singh Rawat Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0015
Code Of Criminal Procedure, 1973 — Section 227, 239, 245Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 25(1B)(a), 27
High Courts06 Feb 2019Disposed Off
Monu @ Lakhan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0014
Code Of Criminal Procedure, 1973 — Section 397, 397(2), 436(7), 437(1), 437(6), 439(1), 482Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts06 Feb 2019Allowed
Tiwari Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0009
Indian Penal Code, 1860 — Section 302, 306, 304B, 498A
High Courts05 Feb 2019Allowed
Man Khan Vs Dr. Keshav Kishore And Ors.
Madhya Pradesh High Court · (2019) 4 MPLJ 166
Code Of Civil Procedure, 1908 — Section 151, 100, Order 26 Rule 9, Order 41 Rule 27Limitation Act, 1963 — Section 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24Madhya Pradesh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(b), 12(1)(f)
High Courts05 Feb 2019Dismissed
Vikas Malik And Ors Vs Union Of India And Others
Madhya Pradesh High Court · (2019) 1 JLJ 543 : (2019) 2 MPLJ 255
Constitution Of India, 1950 — Article 226, 309
High Courts05 Feb 2019Dismissed
Neelesh Kumar Verma Vs Abhishek Ahirwar
Madhya Pradesh High Court · (2019) 02 MP CK 0013
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 200, 482Negotiable Instrument Act, 1881 — Section 138
High Courts05 Feb 2019Dismissed
Prashant Kumar Bharti S/o Hiralal Bharti Vs Ragini Bharti W/o Prashant Bharti & Ku. Isha Bharti D/o Prashant Kumar Bharti
Madhya Pradesh High Court · (2019) 02 MP CK 0012
High Courts05 Feb 2019Dismissed
Vikas Kumar Shrivastava Vs Adhisthata Gajraraj Chikitsa Mahavidyalaya Gwalior And others
Madhya Pradesh High Court · (2019) 02 MP CK 0011
Constitution Of India, 1950 — Article 226
High Courts05 Feb 2019Dismissed
Ramkumar Singh Vs State Of Madhya Pradesh And another
Madhya Pradesh High Court · (2019) 02 MP CK 0010
Constitution Of India, 1950 — Article 32, 226
High Courts05 Feb 2019Allowed
Yogita Jain Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0008
Code of Criminal Procedure, 1973 — Section 451, 457, 482Indian Penal Code, 1860 — Section 381Evidence Act, 1872 — Section 27
High Courts04 Feb 2019Allowed
Thanni @ Puranlal & another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0007
Indian Penal Code, 1860 — Section 294, 323, 324, 327, 329, 341, 506II
High Courts04 Feb 2019Disposed Off
Shiv Charan and Anr Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0006
Code of Criminal Procedure, 1973 — Section 174, 374(2)Indian Penal Code, 1860 — Section 34, 302, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts04 Feb 2019Allowed
Neelam Yadav Vs State of Madhya Pradesh & Others
Madhya Pradesh High Court · (2019) 02 MP CK 0005
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3(2)Madhya Pradesh Excise Act, 1915 — Section 34, 34(A), 34(g), 34(2), 40
High Courts02 Feb 2019
Radheshyam S/o Onkarlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0004
Indian Penal Code, 1860 — Section 34, 302, 304II
High Courts02 Feb 2019
Dita S/o Juga Barela Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0003
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 302, 304II
High Courts01 Feb 2019Dismissed
Santlal Sahu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0002
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 182, 193, 195, 211, 308
High Courts01 Feb 2019
Puttu Sakhwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0001
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure, 1973 — Section 439
High Courts31 Jan 2019Dismissed
Dr. Vandana Sir Kanungo Vs Public Health And Family Welfare Department
Madhya Pradesh High Court · (2019) 01 MP CK 0058
Constitution Of India, 1950 — Article 226
High Courts31 Jan 2019Disposed Off
Subhash Chandra Agrawal Vs Naresh Chand Gupta & Anr
Madhya Pradesh High Court · (2019) 01 MP CK 0057
Contempt Of Courts Act, 1971 — Section 10, 12Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Constitution Of India, 1950 — Article 215