High Courts02 Jan 2019Dismissed
Ranjan & Anr Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2019) 01 MP CK 0006
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2, 2(xi), 2(xi)(b), 8, 10, 21, 37
