High Courts19 Feb 2019Dismissed
Lokendra Singh Rajput And Ors. Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2019) 02 MP CK 0056
Constitution Of India, 1950 — Article 32, 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2019
1,441 judgments · page 67 of 73
High Courts18 Feb 2019Allowed
Arjun Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0055
Code Of Criminal Procedure, 1973 — Section 320, 320(2), 397, 401Indian Penal Code, 1860 — Section 34, 323, 325, 504, 506II
High Courts18 Feb 2019Dismissed
Rahul Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 327, 436, 506
High Courts18 Feb 2019
Priti Batham Vs Virendra Batham And Others
Madhya Pradesh High Court · (2019) 02 MP CK 0053
Protection Of Women from Domestic Violence Act, 2005 — Section 12
High Courts15 Feb 2019Dismissed
Bagh Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0052
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 353, 354, 354A, 451, 456, 506II
High Courts15 Feb 2019
Keshar Singh Bagoria Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0051
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 90, 376, 506
High Courts15 Feb 2019Dismissed
Siddharth Kumar Mishra & Anr Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0050
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 34, 468A, 498A, 506IIDowry Prohibition Act, 1961 — Section 3, 4
High Courts15 Feb 2019Allowed
Anurag Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 02 MP CK 0049
Constitution Of India, 1950 — Article 142Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 406, 498A, 506
High Courts15 Feb 2019Allowed
Mukhtar Husain Vs State Of Madhya Pradesh & Ors
Madhya Pradesh High Court · (2019) 2 MPWN 44
Prevention Of Cruelty to Animals Act, 1960 — Section 11DMotor Vehicles Act, 1988 — Section 66, 192Code Of Criminal Procedure, 1973 — Section 102, 457, 482
High Courts15 Feb 2019Dismissed
Kundan Soni & Others Vs Devendra Kumar Soni & Another
Madhya Pradesh High Court · (2019) 02 MP CK 0047
Constitution Of India, 1950 — Article 227Registration Act, 1908 — Section 17, 17(2)(v), 49
High Courts15 Feb 2019Dismissed
M/S Mayunk Industries A Proprietorship Firm Thr. Mr. Mayank Saxena Vs Union Bank Of India A Body Corporate Constituted Under The Banking
Madhya Pradesh High Court · (2019) 02 MP CK 0046
Code Of Civil Procedure, 1908 — Section 113, 114, Order 41 Rule 1, Order 47 Rule 1, Order 2 Rule 2, Order 7 Rule 7, Order 41 Rule 33
High Courts14 Feb 2019Disposed Off
Wakar Qureshi Vs Shahjadi And Others
Madhya Pradesh High Court · (2019) 02 MP CK 0045
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 43 rule 1, Order 43 Rule 1(r), Order 39 Rule 2Constitution Of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts14 Feb 2019
Daulat Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0044
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 300, 302, 303, 304, 304I, 304II
High Courts14 Feb 2019
Shiv Devi And Others Vs Mahesh Singh And Others
Madhya Pradesh High Court · (2019) 02 MP CK 0043
High Courts14 Feb 2019Allowed
Lakhan S/O Babulal Vs Kailash & Anr
Madhya Pradesh High Court · (2019) 02 MP CK 0042
Indian Penal Code, 1860 — Section 34, 302, 394, 397
High Courts14 Feb 2019Disposed Off
Jatin Patel Vs State Of Madhya Pradesh & Anr
Madhya Pradesh High Court · (2019) 02 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 164, 320, 320(2), 32(5), 482Indian Penal Code, 1860 — Section 294, 307, 383, 385, 506II
High Courts14 Feb 2019Partly Allowed
Dayashankar And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 02 MP CK 0040
Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 34, 294, 302, 506
High Courts14 Feb 2019Dismissed
Global Supply Chain Solutions Pvt. Ltd. & Another Vs Unipart Logistics Ltd. And Others
Madhya Pradesh High Court · (2019) 02 MP CK 0039
Code Of Civil Procedure, 1908 — Order 43 Rule 1(a), Order 7 Rule 10
High Courts14 Feb 2019
Ghanshyamdas Vs Vardhamanmal & Ors
Madhya Pradesh High Court · (2019) 02 MP CK 0038
M.P. Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(c), 12(1)(d), 12(1)(f)Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 3, Order 23 Rule 1, Order 1 Rule 10, Order 7 Rule 10, Order 7 Rule 11
High Courts14 Feb 2019Dismissed
Swati Upadhyaya Bharti Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2019) 02 MP CK 0037
M.P. Social Justice And Disability Welfare Directorate (Gazetted) Service Recruitment Rules, 2015 — Rule 8, 8(2), 10Constitution Of India, 1950 — Article 226