High Courts24 Apr 2018Dismissed
Ajay Singh Yadav Vs State Of Madhya pradesh & Ors
Madhya Pradesh High Court · (2018) 04 MP CK 0150
Indian Penal Code, 1860 — Section 34, 323, 324, 504, 506BConstitution of India — Article 142(1), 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 54 of 88
High Courts24 Apr 2018Allowed
Deoraj @Bhagga And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 04 MP CK 0149
Indian Penal Code, 1860 — Section 34, 302
High Courts24 Apr 2018Dismissed
Chandra Shekhar @ Lalla @ Chandu Vs State Of Mp
Madhya Pradesh High Court · (2018) 04 MP CK 0148
Code Of Criminal Procedure, 1973 — Section 227, 228, 313, 397, 401, 482Indian Penal Code, 1860 — Section 34, 107, 294, 306, 307, 308, 323, 324, 325
High Courts24 Apr 2018Allowed
Indore Treasue Town Pvt. Ltd. & Ors Vs State Of Madhya pradesh & Ors
Madhya Pradesh High Court · (2018) 04 MP CK 0147
Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 17(A), 17(A)(1), 17(2), 18, 18(1), 18(2), 19(1), 19(2), 23(A)
High Courts23 Apr 2018Disposed Of
Imran Khan & Anr. Vs State Of M. P. & Ors
Madhya Pradesh High Court · (2018) 04 MP CK 0146
Constitution of India — Article 21, 309
High Courts23 Apr 2018Dismissed
Municipal Council Ambah & Anr Vs Chhote Khan And Others
Madhya Pradesh High Court · (2018) 04 MP CK 0145
Transfer of Property Act, 1882 — Section 53AMadhya Bharat Municipalities Act, 1954 — Section 49
High Courts23 Apr 2018Dismissed
Sudama Bai Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 04 MP CK 0144
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts23 Apr 2018Dismissed
Chandanlal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 04 MP CK 0143
Indian Penal Code, 1860 — Section 302
High Courts23 Apr 2018Allowed
Ram Singh And Anr Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 04 MP CK 0142
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 325Code Of Criminal Procedure, 1973 — Section 157
High Courts21 Apr 2018Allowed
Rohit Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 04 MP CK 0141
Indian Penal Code, 1860 — Section 354, 354DCode Of Criminal Procedure, 1973 — Section 439Prevention of Children from Sexual Offences Act, 2012 — Section 7, 8
High Courts21 Apr 2018Disposed Of
P.D.Agarwal Infrastructure Ltd Vs State Of Mp & Others
Madhya Pradesh High Court · (2018) 04 MP CK 0140
Arbitration and Conciliation Act, 1996 — Section 2(d), 11
High Courts21 Apr 2018Partly Allowed
Hukumchand And Ors Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 04 MP CK 0139
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code 1860 — Section 34, 307, 325
High Courts21 Apr 2018Allowed
Mukesh Patidar Vs State Of M. P. And Others
Madhya Pradesh High Court · (2018) 04 MP CK 0138
Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 5(j)(ii), 6Medical Termination of Pregnancy Act, 1971 — Section 3, 5(1)
High Courts20 Apr 2018Allowed
State Of Madhya Pradesh And Others Vs Jiwajirao Sugar Com. Ltd. Daloda And Others
Madhya Pradesh High Court · (2018) 04 MP CK 0133
Companies Act, 1956 — Section 182, 446, 483Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 18, 19Code Of Civil Procedure, 1908 — Rule Order 7 Rule 11(d)
High Courts20 Apr 2018Allowed
M/S Nirved Namdeo Vs Madhya Pradesh Poorva Kshetra Vidhyut Vitaran Company Limited And Others
Madhya Pradesh High Court · (2018) 04 MP CK 0130
Constitution of India — Article 14, 19(1)(g)
High Courts20 Apr 2018Dismissed
Union Of India Vs Smt. Meera Bai & Ors
Madhya Pradesh High Court · (2018) 04 MP CK 0123
High Courts20 Apr 2018Allowed
Lalman Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 04 MP CK 0098
Indian Penal Code, 1860 — Section 302, 304B
High Courts20 Apr 2018Dismissed
Mehrab Khan @ Kallu S/O Mohd. Muneer & Others Vs State Of Madhya Prades
Madhya Pradesh High Court · (2018) 04 MP CK 0097
Indian Penal Code, 1860 — Section 34, 49, 147, 148, 149, 294, 302, 452, 506Arms Act, 1959 — Section 25(1B), 25(1B)(a)Code Of Criminal Procedure, 1973 — Section 174
High Courts19 Apr 2018Dismissed
Principal Commissioner Of Income Tax(Central) Vs M/S Kataria Industries Pvt. Ltd
Madhya Pradesh High Court · (2018) 04 MP CK 0135
Income Tax Act, 1961 — Section 68, 133(6), 260A
High Courts19 Apr 2018Allowed
Bhopal Memorial Hospital & Research Centre Vs Nirakar Dubey
Madhya Pradesh High Court · (2018) 04 MP CK 0128
Madhya Pradesh Industrial Employment (Standing Order) Rules, 1963 — Rule 11(c)Madhya Pradesh Industrial Employment (Standing Order) Act, 1961 — Section 2(s), 11(c)