COURT ARCHIVE

Madhya Pradesh High Court judgments, 2018

1,754 judgments · page 52 of 88

High Courts02 May 2018Dismissed

Deepak Bali Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 05 MP CK 0017

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code 1860 — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)

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High Courts02 May 2018Disposed Of

Madan Labana Vs Mohseen Bi And Others

Madhya Pradesh High Court · (2018) 05 MP CK 0016

Specific Relief Act, 1963 — Section 19Code Of Civil Procedure, 1908 — Rule Order 1 Rule 10

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High Courts02 May 2018Allowed

Malkhan & Ors Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 05 MP CK 0015

Indian Penal Code, 1860 — Section 34, 302

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High Courts02 May 2018Disposed Of

Rajendra Kumar Sutar & Others Vs State Of M.P & Others

Madhya Pradesh High Court · (2018) 05 MP CK 0014

Constitution of India — Article 21, 309

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High Courts02 May 2018Dismissed

Gajendra Kumar Panth Vs Smt. Rupali Singh Mourya

Madhya Pradesh High Court · (2018) 05 MP CK 0013

Family Court Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 9, 13(1)(ia), 23, 28Code Of Criminal Procedure, 1973 — Section 125

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High Courts02 May 2018Dismissed

Bholu Shah Alias Jameel Shah S/O Shuvrati Shah Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 05 MP CK 0012

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High Courts02 May 2018Dismissed

Narendra S/O Ramavtar Kushwaha Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 05 MP CK 0011

Indian Penal Code, 1860 — Section 34, 302Indian Evidence Act, 1872 — Section 27, 33Code Of Criminal Procedure, 1973 — Section 299

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High Courts02 May 2018Disposed Of

Ramprasad S/O Mangilal Harizan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 05 MP CK 0009

Indian Penal Code, 1860 — Section 302, 304I, 304II, 323

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High Courts02 May 2018Dismissed

Ramniwas And Another Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 05 MP CK 0008

Indian Penal Code, 1860 — Section 34, 302, 304BIndian Evidence Act, 1872 — Section 113B

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High Courts01 May 2018Dismissed

Deepak Jaiswal Vs State Of M. P

Madhya Pradesh High Court · (2018) 05 MP CK 0007

Code Of Criminal Procedure, 1973 — Section 482

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High Courts01 May 2018Allowed

Bholaram Vs Smt. Sukala Bai

Madhya Pradesh High Court · (2018) 05 MP CK 0006

Guardian and Wards Act, 1890 — Section 7, 10, 25

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High Courts01 May 2018Disposed Of

Sardar Lakhbir Singh Vs Union Of India

Madhya Pradesh High Court · (2018) 05 MP CK 0005

Companies Act, 2013 — Section 164(2)(a), 248(2), 248(5), 252

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High Courts01 May 2018Dismissed

Harish Sharma Vs Special Police Establishment (Lokayukt) And Another

Madhya Pradesh High Court · (2018) 05 MP CK 0004

Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2), 19, 19(3)Code Of Criminal Procedure, 1973 — Section 313, 482

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High Courts01 May 2018Allowed

Subhash & Ors Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 05 MP CK 0003

Code Of Criminal Procedure, 1973 — Section 145, 342, 374Indian Penal Code, 1860 — Section 147, 148, 149, 307, 447Arms Act, 1959 — Section 25, 27

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High Courts01 May 2018Dismissed

Chhitu & Ors Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 05 MP CK 0002

Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 34, 294, 304(II), 323, 324, 506

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High Courts28 Apr 2018Disposed Of

Smt. Annu Bai And Others Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 04 MP CK 0175

Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 34, 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4

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High Courts27 Apr 2018Dismissed

Beerendra Kumar Tiwari Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 04 MP CK 0174

Code Of Criminal Procedure, 1973 — Section 161, 164, 482Indian Penal Code, 1860 — Section 376(2)(f), 376(2)(n), 307

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High Courts27 Apr 2018Dismissed

Suresh Soni And Anr Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 04 MP CK 0173

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471

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High Courts27 Apr 2018Dismissed

Chief Conservator Of Foreset,Forest Circle Gwalior & Ors Vs Jitendra Kumar Pathak

Madhya Pradesh High Court · (2018) 04 MP CK 0172

Industrial Disputes Act, 1947 — Section 11A, 25F

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High Courts27 Apr 2018Dismissed

Anusuchit Jati Shiksha Prasar Samiti & Anr. Versus The State Of Madhya pradesh & Others

Madhya Pradesh High Court · (2018) 04 MP CK 0171

Madhya Pradesh Uchcha Nyayalay (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)

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