COURT ARCHIVE

Madhya Pradesh High Court judgments, 2018

1,754 judgments · page 53 of 88

High Courts27 Apr 2018Allowed

Smt. Kamla Yadav And Others Vs State Of Mp And Another

Madhya Pradesh High Court · (2018) 04 MP CK 0170

Constitution of India — Article 227Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 420, 463, 464, 465, 467, 468, 471

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High Courts27 Apr 2018Allowed

Sudhanshu Tripathi Vs Bank Of India & Others

Madhya Pradesh High Court · (2018) 04 MP CK 0169

Right of Persons with Disabilities Act, 2016 — Section 2(1), 2(s)

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High Courts27 Apr 2018

M.K. Sthapak Vs Prashant Mehta And Others

Madhya Pradesh High Court · (2018) 04 MP CK 0168

Constitution of India — Article 215, 226, 227Administrative Tribunals Act 1985 — Section 19

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High Courts26 Apr 2018Dismissed

Aswad Construction Company Vs Rakesh Singh

Madhya Pradesh High Court · (2018) 04 MP CK 0167

Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138

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High Courts26 Apr 2018Dismissed

Sunil Kumar Chourasiya Vs Kuldeep Chaddha And Others

Madhya Pradesh High Court · (2018) 04 MP CK 0166

Constitution of India — Article 227Code Of Civil Procedure, 1908 — Rule Order 26 Rule 9

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High Courts26 Apr 2018Allowed

Babulal Vs State Of M.P

Madhya Pradesh High Court · (2018) 04 MP CK 0165

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420, 467, 468

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High Courts26 Apr 2018

Yatish Pandey Vs Commissioner, Indore Municipal Corporation

Madhya Pradesh High Court · (2018) 04 MP CK 0164

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High Courts26 Apr 2018Dismissed

Sikku @ Madhav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 04 MP CK 0163

Code Of Criminal Procedure, 1973 — Section 161

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High Courts26 Apr 2018Dismissed

Krishna Gopal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 04 MP CK 0162

Code Of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code 1860 — Section 34, 302, 304B

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High Courts26 Apr 2018Dismissed

Niharika Shukla And Anr Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 04 MP CK 0161

Constitution of India — Article 136

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High Courts25 Apr 2018Dismissed

Surendra Goswami And Anr Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2018) 04 MP CK 0160

Indian Penal Code, 1860 — Section 323, 325, 504Probation of Offenders Act, 1958 — Section 5(1)Code Of Criminal Procedure, 1973 — Section 313

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High Courts25 Apr 2018Dismissed

Anil Kumar Balmik Vs State Of Madhya pradesh & Ors

Madhya Pradesh High Court · (2018) 04 MP CK 0159

Indian Penal Code, 1860 — Section 34, 294, 336, 457, 506BConstitution of India — Article 142(1), 226

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High Courts25 Apr 2018Allowed

Smt. Sharmila Verma Vs State Of Madhya pradesh & Ors

Madhya Pradesh High Court · (2018) 04 MP CK 0158

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High Courts25 Apr 2018Dismissed

Smt. Pushpa Devi & Anr. Vs Girdhar Gopal Rathi & Anr

Madhya Pradesh High Court · (2018) 04 MP CK 0157

Limitation Act, 1963 — Article 59Code Of Civil Procedure, 1908 — Section Order 6 Rule 4A, Order 2 Rule 2, Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14

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High Courts25 Apr 2018Dismissed