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Madhya Pradesh High Court judgments, 2018

1,754 judgments · page 33 of 88

High Courts05 Jul 2018Allowed

Dharmendra Vs State Of Madhya Pradesh & Others

Madhya Pradesh High Court · (2018) 07 MP CK 0041

Indian Penal Code, 1860 — Section 363, 366(A), 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 64
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High Courts05 Jul 2018Dismissed

Municipal Council Neemuch Vs Mahadeo Real Estate & Ors

Madhya Pradesh High Court · (2018) 07 MP CK 0036

Madhya Pradesh Municipalities Act, 1961 — Section 109, 109(3)(ii)Madhya Pradesh Municipalities (Transfer of Immovable Property), Rules, 1996 — Rule 3, 7Constitution of India, 1950 — Article 12, 14
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High Courts05 Jul 2018Dismissed

Satyanarayan Rathi S/O Late Ratanlal Rathi & Others Vs Tate Bank Of India, Sme Industrial Finance Branch

Madhya Pradesh High Court · (2018) 07 MP CK 0033

Code of Civil Procedure, 1908 — Order 21 Rule 67(1), Order 21 Rule 54(2), Order 21 Rule 90Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 14, 18, 19Security Interest (Enforcement) Rules, 2002 — Rule 2(a), 3(3), 3(A)(b), 3(A)(B), 8(6), 9(1)
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High Courts04 Jul 2018Disposed Off

Tata International Limited Vs Salim Khan

Madhya Pradesh High Court · (2018) 2 MPWN 333

Industrial Employment (Standing Orders) Act, 1746 — Section 10Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961 — Section 8, 10(2), 21(1), 21(2), 21(3)
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High Courts04 Jul 2018

Natha Vs Water Resource Department

Madhya Pradesh High Court · (2018) 07 MP CK 0025

Code of Civil Procedure, 1908 — Order 47 Rule 1, Order 2 Rule 2, Order 7 Rule 7, Order 41 Rule 33, Order 41 Rule 1, Section 114
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