High Courts10 Jul 2018Partly Allowed
Manik Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0083
Indian Penal Code, 1860 — Section 300, 302, 304I, 304II
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 31 of 88
High Courts10 Jul 2018Allowed
Sanju @ Sanjeev Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0082
Code Of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 294, 307, 323, 324, 326, 327, 329, 341, 506BIndian Evidence Act, 1872 — Section 27
High Courts10 Jul 2018Dismissed
Mukesh Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0081
Indian Penal Code, 1860 — Section 34, 294, 498A, 506Hindu Marriage Act, 1955 — Section 9
High Courts10 Jul 2018Allowed
Omprakash Badretia Vs M/S Emrold Industry
Madhya Pradesh High Court · (2018) 07 MP CK 0080
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts10 Jul 2018Dismissed
Sanjay Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0079
Code Of Criminal Procedure, 1973 — Section 231(2), 311, 482Indian Evidence Act, 1872 — Section 165
High Courts10 Jul 2018Dismissed
Ganga Prasad And Others Vs Smt. Siyabai (Since Dead) Thr: Lrs And Others
Madhya Pradesh High Court · (2018) 07 MP CK 0078
Indian Evidence Act, 1872 — Section 45Code of Civil Procedure, 1908 — Order 14 Rule 2, Order 14 Rule 2(2), Order 14 Rule 5
High Courts10 Jul 2018Disposed Off
Mahendra Sarve Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420
High Courts10 Jul 2018Dismissed
Anil Jain Vs Gopal Sanghi
Madhya Pradesh High Court · (2018) 07 MP CK 0076
Code of Civil Procedure, 1908 — Section 10Constitution of India, 1950 — Article 226, 227
High Courts10 Jul 2018Disposed Off
Sushil Kumar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0075
Constitution of India, 1950 — Article 21, 309
High Courts10 Jul 2018Dismissed
Ravi Talimpuri S/O Late Ashok Talimpuri & Ors Vs State Of Madhya Pradesh And Four Others
Madhya Pradesh High Court · (2018) 07 MP CK 0074
Constitution of India, 1950 — Article 14, 16
High Courts10 Jul 2018
Nagar Panchayat Pipliya Mandi Vs Prabha Shrivastava
Madhya Pradesh High Court · (2018) 07 MP CK 0073
Code of Civil Procedure, 1908 — Order 47 Rule 1, Section 114
High Courts10 Jul 2018Partly Allowed
Harun & Ors Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0072
Indian Penal Code, 1860 — Section 34, 174, 302, 304II, 326Arms Act, 1959 — Section 25(1)(B), 25(1B)(B)
High Courts10 Jul 2018Dismissed
Meil Prasad (Jv) Vs State Of Madhya Pradesh & Another
Madhya Pradesh High Court · (2018) 07 MP CK 0071
Arbitration and Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 14, 19(1)(g)
High Courts09 Jul 2018Disposed Off
Radheshyam S/O Ramlal Malviya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0070
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 302Indian Evidence Act, 1872 — Section 27
High Courts09 Jul 2018
Mahesh Maheshwari & Ors Vs Shabbir Hussain & Ors
Madhya Pradesh High Court · (2018) 07 MP CK 0069
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts09 Jul 2018Disposed Off
Nitesh Agrawal Vs Arti Agrawaal
Madhya Pradesh High Court · (2018) 07 MP CK 0068
Guardian and Wards Act, 1890 — Section 9, 9(1), 12
High Courts09 Jul 2018Partly Allowed
Vikram Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 2 MPWN 106
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 300, 302, 304Arms Act, 1959 — Section 25(A)
High Courts09 Jul 2018Disposed Off
Ramkishan S/O Gopilal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0066
Indian Penal Code, 1860 — Section 302, 304ICode Of Criminal Procedure, 1973 — Section 374(2)
High Courts09 Jul 2018Dismissed
Ayush Kataria S/O Ashwin Kumar Kataria Vs Union Of India And Three Others
Madhya Pradesh High Court · (2018) 07 MP CK 0065
Code Of Criminal Procedure, 1973 — Section 57Constitution of India, 1950 — Article 21, 22
High Courts09 Jul 2018
Sompel Jv Pvt. Ltd Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2018) 07 MP CK 0064
Constitution of India, 1950 — Article 226