High Courts12 Jul 2018Partly Allowed
Mahesh Prasad Tiwari Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0104
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 30 of 88
High Courts12 Jul 2018Allowed
Bagdiram And Ors Vs Ramkrishan And Ors
Madhya Pradesh High Court · (2018) 07 MP CK 0103
Indian Contract Act, 1872 — Section 230Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts12 Jul 2018Dismissed
Munna @ Sudekh @ Saddam Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0102
Indian Penal Code, 1860 — Section 302, 366, 376(2)(gCode Of Criminal Procedure, 1973 — Section 378(3)
High Courts12 Jul 2018Dismissed
Udai Chand Agrawal Vs Hanuman Mandir Trust, Bijuri And Others
Madhya Pradesh High Court · (2018) 07 MP CK 0101
Constitution of India, 1950 — Article 226Madhya Pradesh Accommodation Control Act, 1961 — Section 2(b)Code of Civil Procedure, 1908 — Order 23 Rule 3
High Courts12 Jul 2018
Ghamandi Vs State Of Through P.S Gunour, Panna
Madhya Pradesh High Court · (2018) 07 MP CK 0100
Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 304IICode Of Criminal Procedure, 1973 — Section 175
High Courts12 Jul 2018Dismissed
Bhaiyaram Yadav Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0099
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 175
High Courts12 Jul 2018Dismissed
Mohmmad Ansar Ansari Vs Chairman
Madhya Pradesh High Court · (2018) 07 MP CK 0098
Constitution of India, 1950 — Article 77(2), 166(2)Waqf Act, 1995 — Section 419
High Courts12 Jul 2018Dismissed
Jindal Agro Oils Balwada & Others Vs State Of Madhya Praesh & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0097
Madhya Pradesh Value Added Tax (Second Amendment) Act, 2014 — Section 3Madhya Pradesh Vat Act, 2002 — Section 4, 14, 14(1)(a)Constitution of India, 1950 — Article 226, 348(3)
High Courts11 Jul 2018Allowed
Omprakash Agrawal Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0096
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 306
High Courts11 Jul 2018Dismissed
Babu Kha & Ors Vs State Of Madhya Pradsh
Madhya Pradesh High Court · (2018) 07 MP CK 0095
Code Of Criminal Procedure, 1973 — Section 437(6), 439Indian Penal Code, 1860 — Section 420, 504, 506
High Courts11 Jul 2018Dismissed
Rajendra And Ors Vs State Of Madhya Pradsh
Madhya Pradesh High Court · (2018) 07 MP CK 0094
Constitution of India, 1950 — Article 14, 23, 39(d), 43
High Courts11 Jul 2018Dismissed
Shikha Kumrawat Vs State Of Madhya Pradesh & Anr
Madhya Pradesh High Court · (2018) 07 MP CK 0093
High Courts11 Jul 2018Partly Allowed
Brijendra Singh & Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0092
Indian Penal Code, 1860 — Section 34, 302
High Courts11 Jul 2018Dismissed
Rohit And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0091
Indian Penal Code, 1860 — Section 147, 148, 149, 302
High Courts11 Jul 2018Disposed Off
Mp Road Transport Corporation Vs Rajya Parivahan Karamchari Mahasangh Through Jitendra Kumar
Madhya Pradesh High Court · (2018) 07 MP CK 0090
Constitution of India, 1950 — Article 136, 226, 227Industrial Dispute Act, 1947 — Section 10, 10(2)
High Courts11 Jul 2018Disposed Off
Poonabai Vs. Munnalal
Madhya Pradesh High Court · (2018) 07 MP CK 0089
Contempt of Courts Act, 1971 — Section 12, 12(1)LCode of Civil Procedure, 1908 — Section 94(c), Order 39 Rule 1, Order 39 Rule 2, Order 39, Rule 2A
High Courts11 Jul 2018Dismissed
Indrajeet Singhaniya & Anr Vs State Of Madhya Pradesh & Anr
Madhya Pradesh High Court · (2018) 07 MP CK 0088
Code Of Criminal Procedure, 1973 — Section 202, 482Indian Penal Code, 1860 — Section 34, 120B, 294, 323, 467, 506Hindu Marriage Act, 1955 — Section 9, 13
High Courts11 Jul 2018Allowed
Chagan & Another Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2018) 07 MP CK 0087
Indian Penal Code, 1860 — Section 363, 366(A), 376, 376(2)(n), 450Protection of Children from Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Jul 2018Disposed Off
Ramu Soni Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0086
Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 92, 92(4)
High Courts10 Jul 2018Partly Allowed
Cheddu @ Cheda Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0084
Indian Penal Code, 1860 — Section 354, 376, 506IIProtection of Children from Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 164, 354