High Courts04 Jul 2018Allowed
Sitaram S/O Narsingh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0023
Indian Penal Code, 1860 — Section 201, 302, 304A, 468(a)Indian Evidence Act, 1872 — Section 25, 27
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2018
1,754 judgments · page 34 of 88
High Courts04 Jul 2018Allowed
Subhash Rao Awad Vs State Of Madhya Pradesh & Ors
Madhya Pradesh High Court · (2018) 07 MP CK 0022
Constitution of India, 1950 — Article 14, 21
High Courts04 Jul 2018Dismissed
Sanjay Bhadoriya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0021
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25, 27Indian Penal Code, 1860 — Section 34, 109, 195A, 294, 302, 307, 427, 458, 468, 471
High Courts04 Jul 2018Allowed
Vijaya Bank And Another Vs Shyam Nagarkar
Madhya Pradesh High Court · (2018) 07 MP CK 0020
Indian Penal Code, 1860 — Section 201, 406, 420, 467, 471
High Courts04 Jul 2018Dismissed
Shishupal Singh & Anr Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0019
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 325Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 315
High Courts03 Jul 2018Dismissed
Himmatlal And Ors. Vs Rajratan Concept And Ors.
Madhya Pradesh High Court · AIR 2018 MP 197 : (2018) 3 MPLJ 235
Code Of Civil Procedure, 1908 (CPC) — Section 115, 151, Order 7 Rule 11(d)Madhya Pradesh Land Revenue Code, 1959 — Section 165(6A)Limitation Act, 1963 — Article 54
High Courts03 Jul 2018Dismissed
Secretary, Public Works Department and others Vs Halke
Madhya Pradesh High Court · (2018) 07 MP CK 0018
Madhya Pradesh Uchcha Nayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Industrial Disputes Act, 1947 — Section 33C(2)
High Courts03 Jul 2018Allowed
Sitaram Prajapat Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0017
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161
High Courts03 Jul 2018Dismissed
Dilip Kumar Vs Chandrashekhar
Madhya Pradesh High Court · (2018) 07 MP CK 0016
Specific Relief Act, 1963 — Section 42
High Courts03 Jul 2018Allowed
Umesh s/o Purushottam Kulkerni Vs State of Madhya Pradesh and others
Madhya Pradesh High Court · (2018) 07 MP CK 0014
Constitution of India, 1950 — Article 226madhya Pradesh Civil Services (Classification, Control & Appeal) Rules, 1966 — Rule 15, 15(2)
High Courts03 Jul 2018Dismissed
Sahablal & Anr Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0013
Indian Penal Code, 1860 — Section 34, 294, 302, 304I, 323, 342, 506IICode Of Criminal Procedure, 1973 — Section 161
High Courts03 Jul 2018Partly Allowed
Tulsiram alias Kalli Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0012
Indian Penal Code, 1860 — Section 294, 300, 302, 304IIArms Act, 1959 — Section 25(1B)(a), 30Code Of Criminal Procedure, 1973 — Section 174, 313, 357
High Courts02 Jul 2018Dismissed
Kalyan Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0011
Indian Penal Code, 1860 — Section 302, 304IIndian Evidence Act, 1872 — Section 134
High Courts02 Jul 2018Dismissed
State of Madhya Pradesh & others Vs Someshwar Singh
Madhya Pradesh High Court · (2018) 07 MP CK 0010
High Courts02 Jul 2018Dismissed
Shailendra Singh Thakur & ors Vs State of Madhya Pradesh & Anr
Madhya Pradesh High Court · (2018) 07 MP CK 0009
High Courts02 Jul 2018Disposed Off
Union of India Vs Deep Chand Sahu
Madhya Pradesh High Court · (2018) 07 MP CK 0008
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 5(1), 14Constitution of India, 1950 — Article 227
High Courts02 Jul 2018Disposed Off
Lalit Kumar Sharma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0007
Constitution of India, 1950 — Article 21, 309
High Courts02 Jul 2018Dismissed
Shubham Chouhan Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0006
High Courts02 Jul 2018Disposed Off
Hemant & Anr. Vs State of Madhya Pradesh & Anr
Madhya Pradesh High Court · (2018) 07 MP CK 0005
Code Of Criminal Procedure, 1973 — Section 320(2), 482Indian Penal Code, 1860 — Section 120B, 307, 409, 420, 467, 468, 471
High Courts02 Jul 2018
Mataprasad and another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2018) 07 MP CK 0004
Code Of Criminal Procedure, 1973 — Section 157, 374Indian Penal Code, 1860 — Section 34, 201, 302, 364AIndian Evidence Act, 1872 — Section 27