High Courts03 Nov 2016Dismissed
Sushila Bai Vs Smt. Rajkumari
Madhya Pradesh High Court · (2017) 1 MPLJ 157
Madhya Pradesh Land Revenue Code, 1959 - Section 164
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2016
739 judgments · page 8 of 37
High Courts27 Oct 2016Dismissed
Ratanlal Vs Shivlal
Madhya Pradesh High Court · (2017) 1 MPLJ 98
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 9, Section 100Limitation Act, 1963 - Section 5, Section 5
High Courts27 Oct 2016Allowed
Arvind Gurjar Vs State of M.P.
Madhya Pradesh High Court · (2017) LIC 301
Constitution of India, 1950 - Article 226
High Courts26 Oct 2016Allowed
Manoj Jain Vs Pramod Jain
Madhya Pradesh High Court · (2017) AIR(MP) 39 : (2017) 1 MPLJ 203
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 151Court Fees Act, 1870 - Section 7Kerala Court Fees and Suits Valuation Act, 1959 - Section 9
High Courts26 Oct 2016Disposed Off
Santosh Rathore Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 MPLJ 95
High Courts24 Oct 2016Disposed Off
Dataram Yadav Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 JabLJ 55 : (2017) 1 MPLJ 238
Constitution of India, 1950 - Article 226
High Courts24 Oct 2016Dismissed
Dharmendra Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 1 MPWN 17
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 307
High Courts24 Oct 2016Dismissed
Abhay Dare Vs Girdhar Patel
Madhya Pradesh High Court · (2017) 1 MPLJ 611
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 15 (2)Madhya Pradesh Municipal Corporation Act, 1956 - Section 441(2), Section 441(5)(c)
High Courts24 Oct 2016Allowed
Bureau Chief, United News of India Vs Mukesh Thakur
Madhya Pradesh High Court · (2017) 1 CLR 868 : (2017) 152 FLR 360
Industrial Disputes Act, 1947 - Section 33C(2)
High Courts21 Oct 2016Allowed
Om Prakash Vs Prakash Chand
Madhya Pradesh High Court · (2017) 1 ACC 888 : (2017) 1 TAC 427
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts20 Oct 2016Allowed
R.D. Barve Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 MPLJ 388
Constitution of India, 1950 - Article 226
High Courts20 Oct 2016Dismissed
Ashan Khan Vs Pankaj
Madhya Pradesh High Court · (2017) 1 ACC 870 : (2017) 1 TAC 434
Motor Vehicles Act, 1988 - Section 163-A
High Courts20 Oct 2016Disposed Off
HK Kalchuri and Education Trust Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 7 FLT 193
Constitution of India, 1950 - Article 226, Article 227National Greens Tribunal Act, 2010 - Section 22
High Courts20 Oct 2016Disposed Off
Ramnaresh Sharma Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 LLJ 41
Constitution of India, 1950 - Article 226
High Courts19 Oct 2016Dismissed
Smt. Laxmi Vs Smt. Beena
Madhya Pradesh High Court · (2017) 1 MPWN 106
Constitution of India, 1950 - Article 227
High Courts19 Oct 2016Allowed
Shankar Lal Vs Sanjay Kumar
Madhya Pradesh High Court · (2017) 2 MPLJ 65 : (2017) 1 MPWN 111
Motor Vehicles Act, 1988 - Section 149, Section 166
High Courts19 Oct 2016Dismissed
General Manager (Region), Food Corporation of India Vs Ramadayal Meena
Madhya Pradesh High Court · (2017) 152 FLR 175 : (2017) 1 LLN 455 : (2017) 2 MPLJ 413
Constitution of India, 1950 - Article 227Payment of Gratuity Act, 1972 - Section 4(6), Section 7(4)
High Courts18 Oct 2016Dismissed
Mst. Shabana Anjum Vs Mohd. Sulman
Madhya Pradesh High Court · (2017) 2 MPLJ 232
Civil Procedure Code, 1908 (CPC) - Section 96Limitation Act, 1963 - Section 5
High Courts18 Oct 2016Allowed
Ganesh Ram Ahirwar - Appellant/Petitioner @HASH State of M.P. and Others - State/Respondents
Madhya Pradesh High Court · (2016) 4 MPLJ 452
Division Bench
High Courts18 Oct 2016Partly Allowed
Ramaji Vs Shanti Bai
Madhya Pradesh High Court · (2017) 1 MPLJ 134
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 127