High Courts18 Nov 2016Allowed
Smt. Radhika @ Deepali Vs Rishiraj
Madhya Pradesh High Court · (2017) 1 DMC 316
Hindu Marriage Act, 1955 - Section 13B
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2016
739 judgments · page 6 of 37
High Courts18 Nov 2016Allowed
Anil Jain Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 MPWN 127
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 306, Section 34
High Courts18 Nov 2016Allowed
Shivshankar Mandil Vs Shri G.S. Lamba
Madhya Pradesh High Court · (2017) 2 MPLJ 190 : (2017) 1 MPWN 11
Criminal Procedure Code, 1973 (CrPC) - Section 243(2), Section 482Electricity Act, 2003 - Section 135(1)
High Courts17 Nov 2016Dismissed
Narmada Extructions Ltd. Vs Babulal
Madhya Pradesh High Court · (2017) 1 LLJ 313
Constitution of India, 1950 - Article 226Madhya Pradesh Industrial Relations Act, 1960 - Section 31(3), Section 61, Section 62
High Courts17 Nov 2016Disposed Off
Aas Mohammad Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 1 MPWN 31
Criminal Procedure Code, 1973 (CrPC) - Section 482Madhya Pradesh Excise Act, 1915 - Section 34, Section 61
High Courts17 Nov 2016Dismissed
Prakash S/o Badridasji Beragi Vs Manager, Smriti Nagarik Sahakari Bank
Madhya Pradesh High Court · (2017) AIRCC 1339
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11 (d)Madhya Pradesh Co-operative Societies Act, 1960 - Section 64, Section 82
High Courts17 Nov 2016Dismissed
Piyush Shukla Vs M.P. Public Service Commission
Madhya Pradesh High Court · (2017) 2 MPLJ 182
High Courts16 Nov 2016Dismissed
Kaushal Kishor Gupta Vs Satyavati Gupta
Madhya Pradesh High Court · (2017) 1 MPWN 21
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 127
High Courts16 Nov 2016Dismissed
State of Madhya Pradesh Vs M.P. Rajya Karmchari Sangh
Madhya Pradesh High Court · (2017) 1 LLJ 275
Constitution of India, 1950 - Article 226
High Courts11 Nov 2016Dismissed
Sandeep Agrawal Vs State of M.P.
Madhya Pradesh High Court · (2017) 1 MPWN 33
Criminal Procedure Code, 1973 (CrPC) - Section 321, Section 482Public Gambling Act, 1867 - Section 3, Section 4
High Courts11 Nov 2016Dismissed
Ram Dayal Kondar Vs Sankarlal Kondar
Madhya Pradesh High Court · (2016) 4 ACC 858 : (2017) 1 TAC 284
Motor Vehicles Act, 1939 - Section 95(a), Section 95(b)Motor Vehicles Act, 1988 - Section 147
High Courts11 Nov 2016Allowed
Shivhare Road Lines Vs Engineers India Ltd.
Madhya Pradesh High Court · (2017) 1 MPLJ 408
Arbitration and Conciliation Act, 1996 - Section 11(6), Section 20
High Courts11 Nov 2016Dismissed
Jitendra Jadwani - Petitioner @HASH Smt. Sangeeta @ Disha Jadwani
Madhya Pradesh High Court · (2016) 3 DMC 775 : (2017) 1 RCRCivil 811 : (2017) 1 RCRCriminal 482
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts10 Nov 2016Allowed
Shashikant Patel Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 172 AIC 296
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 105, Section 2
High Courts10 Nov 2016Dismissed
Manish Vs Directorate of Revenue Intelligence, Indore
Madhya Pradesh High Court · (2017) 346 ELT 541
High Courts10 Nov 2016Dismissed
State of Madhya Pradesh Vs Murlidas Bairagi
Madhya Pradesh High Court · (2017) 1 JabLJ 344
Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Penal Code, 1860 (IPC) - Section 306
High Courts10 Nov 2016Dismissed
Gopal Das Vs Naval Kishore Garg
Madhya Pradesh High Court · (2017) ACD 363 : (2017) 1 NIJ 166
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts10 Nov 2016Dismissed
Vishwanath Singh Vs Shanti Kumar Sahu
Madhya Pradesh High Court · (2017) 1 MPLJ 396
Civil Procedure Code, 1908 (CPC) - Section 96Specific Relief Act, 1963 - Section 16(c), Section 20
High Courts10 Nov 2016Disposed Off
Ganesh Ram Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 1 MPWN 109
Criminal Procedure Code, 1973 (CrPC) - Section 155, Section 195(1)(b)(i), Section 482Penal Code, 1860 (IPC) - Section 182, Section 211
High Courts10 Nov 2016Dismissed
Iffco-Tokio General Insurance Co. Ltd. Vs Smt. Asha Mishra
Madhya Pradesh High Court · (2017) 152 FLR 173 : (2017) 1 LLN 453
Employees State Insurance Act, 1948 - Section 53Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173