High Courts09 Feb 2016Disposed Off
Sunil Kumar Gupta Vs Premnarayan Gupta and another
Madhya Pradesh High Court · (2016) 1 MPWN 244
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 6
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2016
739 judgments · page 34 of 37
High Courts09 Feb 2016Allowed
Dasrath Gurjar Vs State of M.P
Madhya Pradesh High Court · (2016) 1 MPWN 185
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307, 324
High Courts08 Feb 2016Allowed
Rani Maraskole Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) AIR(MP) 132 : (2016) 2 MPLJ 457
Madhya Pradesh Gram Panchayat Raj Evam Gram Swaraj Adhiniyam, 1993 — Section 122Madhya Pradesh Panchayat Nirvachan Niyam, 1995 — Rule 80Madhya Pradesh Panchayats (Election Petitions, Corrupt Practices and Disqualification
High Courts08 Feb 2016Dismissed
Anand Chaturvedi Vs I.S. Mourya
Madhya Pradesh High Court · (2017) ACD 53 : (2016) 3 BankJ 591 : (2016) 3 BC 651 : (2016) 3 DCR 233 : (2016) 2 NIJ 519
Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139
High Courts08 Feb 2016Allowed
Hiralal Kachawa Vs State of M.P.
Madhya Pradesh High Court · (2016) 3 MPLJ 630
Constitution of India, 1950 — Article 226Madhya Pradesh Panchayat Services (Discipline and Appeal) Rules, 1999 — Rule 5(b), 7
High Courts08 Feb 2016Partly Allowed
Babulal Vs State of M.P
Madhya Pradesh High Court · (2016) 1 MPWN 181
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 42, 8
High Courts04 Feb 2016Dismissed
State of M.P. & Others Vs Ghasilal & Another
Madhya Pradesh High Court · (2016) 1 MPWN 179
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 25F, 25N
High Courts04 Feb 2016Partly Allowed
Received from Additional Sessions Judge, Sidhi and Others Vs Rajwa Kol and Others
Madhya Pradesh High Court · (2016) 02 MP CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 366(1)Penal Code, 1860 (IPC) - Section 302, Section 307, Section 323, Section 324, Section 354(3), Section 84
High Courts04 Feb 2016Dismissed
Kundan Kumar Vs Gayatri and another
Madhya Pradesh High Court · (2016) 1 MPWN 176
Criminal Procedure Code, 1973 (CrPC) - Section 125, 397, 401
High Courts04 Feb 2016Allowed
Ashoka Infraways Limited and others Vs State of M.P. through Principal Secretary, Public Works Department and others
Madhya Pradesh High Court · (2017) 1 ArbiLR 23 : (2016) 2 JabLJ 45 : (2016) 2 MPLJ 685
Arbitration and Conciliation Act, 1996 - Section 37, 9Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 - Section 17A, 2(1)(I)
High Courts04 Feb 2016Dismissed
Abdul Majid Vs Commissioner
Madhya Pradesh High Court · (2016) 1 MPWN 198
Constitution of India, 1950 - Article 226
High Courts04 Feb 2016Dismissed
Asset Reconstruction Company (India) Ltd. Vs Jyoti Overseas Ltd.
Madhya Pradesh High Court · (2016) 198 CompCas 67
Companies Act, 1956 - Section 433, 434
High Courts03 Feb 2016Dismissed
Ramhit Sahu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2016) LIC 3656 : (2016) 2 MPLJ 426
Constitution of India, 1950 — Article 226Madhya Pradesh Financial Code — Rule 84
High Courts03 Feb 2016Dismissed
Ratnamala Raje @ Chote Lal Vs Bhure and Others
Madhya Pradesh High Court · (2016) 1 MPWN 174
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A, 115
High Courts03 Feb 2016Disposed Off
Umashankar Joshi Vs Reena Joshi
Madhya Pradesh High Court · (2016) 1 MPWN 188
Hindu Marriage Act, 1955 - Section 13B
High Courts03 Feb 2016Allowed
Anil and Others Vs State of M.P.
Madhya Pradesh High Court · (2016) 02 MP CK 0014
Arms Act, 1959 - Section 25, Section 27, Section 39Penal Code, 1860 (IPC) - Section 307, Section 34
High Courts03 Feb 2016Dismissed
Deepak Gupta Vs Bajaj Traders and others
Madhya Pradesh High Court · (2016) 1 MPWN 177
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, 100
High Courts02 Feb 2016Disposed Off
Antar Singh Darbar Vs Shri Kailash Vijayvargiya and others
Madhya Pradesh High Court · (2016) 2 JabLJ 154 : (2016) 3 MPLJ 170
High Courts02 Feb 2016Dismissed
Supreme Buildcon Pvt. Ltd. Vs Executive Engineer
Madhya Pradesh High Court · (2016) 1 MPWN 206
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts02 Feb 2016Disposed Off
Damodar Rawat and others Vs Madhya Pradesh Nurses Registration Council and others
Madhya Pradesh High Court · (2016) 1 MPWN 187
Constitution of India, 1950 - Article 226