High Courts11 Mar 2016Disposed Off
Sangeeta Dubey Vs Rakesh Dubey
Madhya Pradesh High Court · (2016) 1 MPWN 323
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Hindu Marriage Act, 1955 - Section 13(1)(a)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2016
739 judgments · page 29 of 37
High Courts11 Mar 2016Disposed Off
Savita Rawat and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) AIRCC 1333
Evidence Act, 1872 — Section 115General Clauses Act, 1897 — Section 6Mineral Concession Rules, 1960 — Rule 15, 15, 31, 31, 7A, 7A
High Courts11 Mar 2016Dismissed
Dev Sharma Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 03 MP CK 0039
Penal Code, 1860 (IPC) - Section 302, Section 498A, Section 498-A
High Courts11 Mar 2016Allowed
Mahima Chand Gangwar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 2 MPLJ 403
Constitution of India, 1950 — Article 226Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 8(1)(b), 8(2)(b)
High Courts10 Mar 2016Disposed Off
Gail Gas Limited & another Vs M.P. Agro BRK Energy Foods Ltd and another
Madhya Pradesh High Court · (2016) 1 MPWN 351
Arbitration and Conciliation Act, 1996 - Section 8
High Courts10 Mar 2016Disposed Off
Ashok Vs Deewan
Madhya Pradesh High Court · (2016) 1 MPWN 303
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 201, 304B, 498A
High Courts10 Mar 2016Disposed Off
Lal Sahab Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 1 MPWN 281
Criminal Procedure Code, 1973 (CrPC) - Section 311, 482
High Courts10 Mar 2016Disposed Off
Dr. Hari Har Basant Gupta Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 1 MPWN 288
High Courts10 Mar 2016Allowed
Mahila Laxmi and Others - Petitioners @HASH Hari Singh and Others
Madhya Pradesh High Court · (2016) 2 JabLJ 378 : (2016) 4 MPLJ 308
Constitution of India, 1950 - Article 226Court Fees Act, 1870 - Section 7(iv)
High Courts10 Mar 2016Disposed Off
Usha Bai Vs Ravishankar Nath
Madhya Pradesh High Court · (2016) 1 MPWN 280
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts10 Mar 2016Disposed Off
Kadu Vs Phoolchand
Madhya Pradesh High Court · (2016) ACD 855 : (2016) 1 MPWN 294 : (2016) 2 NIJ 7
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts10 Mar 2016Disposed Off
Sunil Kumar Rajput Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) 1 MPWN 296
High Courts09 Mar 2016Disposed Off
Kamal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 1 MPWN 278
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228
High Courts09 Mar 2016Disposed Off
Jamuna Prasad Vs Asha
Madhya Pradesh High Court · (2016) 1 MPWN 308
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts09 Mar 2016Allowed
Narendra Kumar Sharma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2016) 03 MP CK 0027
Industrial Disputes Act, 1947 - Section 2-AMadhya Pradesh Industrial Relations Act, 1960 - Section 62
High Courts09 Mar 2016Disposed Off
Ganesh Yadav and another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 1 MPWN 299
Penal Code, 1860 (IPC) - Section 307
High Courts08 Mar 2016Disposed Off
Rajkumar Vs Rajrani
Madhya Pradesh High Court · (2016) 1 MPWN 306
Civil Procedure Code, 1908 (CPC) - Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1)(b), 12(1)(f)
High Courts08 Mar 2016Disposed Off
Keshrimal Jain Thru. LRs. Vijay Kumar Jain Vs Indore Municipal Corporation
Madhya Pradesh High Court · (2016) 1 MPWN 311
Madhya Pradesh Municipal Corporation Act, 1956 - Section 292
High Courts08 Mar 2016Disposed Off
State of M.P. & Others Vs Bahadur Khan
Madhya Pradesh High Court · (2016) 1 MPWN 360
High Courts08 Mar 2016Disposed Off
Ranjeet Singh Senger Vs Poonam Senger
Madhya Pradesh High Court · (2016) 1 MPWN 276
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11