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Madhya Pradesh High Court judgments, 2016

739 judgments · page 27 of 37

High Courts29 Mar 2016Disposed Off

Vijay Sood Vs Kanak Devi and Others

Madhya Pradesh High Court · (2016) 163 AIC 316 : (2016) 2 MPLJ 695

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 20 Rule 18, Order 21 Rule 18, Order 21 Rule 26, Order 26 Rule 13, Order 26 Rule 14, Order 26 Rule 14(3), Order 6 Rule 17, Section 115, Section 144, Section 151, Section 2, Section 2(2)
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High Courts28 Mar 2016Dismissed

Tapas Kumar Vs State of M.P.

Madhya Pradesh High Court · (2016) 03 MP CK 0073

Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 12, Section 13-B, Section 5 (i), Section 9Penal Code, 1860 (IPC) - Section 304-B, Section 34, Section 375, Section 376, Section 419, Section 494, Se
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High Courts22 Mar 2016Dismissed

Ajeet Kumar Vs Alok Kumar

Madhya Pradesh High Court · (2016) 3 BC 679 : (2016) 3 DCR 258 : (2016) 2 NIJ 443

Criminal Procedure Code, 1973 (CrPC) - Section 311, 482Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts21 Mar 2016Disposed off

Pravin Kumar and Others Vs Indore Municipal Corporation

Madhya Pradesh High Court · (2016) 03 MP CK 0063

Land Acquisition Act, 1894 - Section 4, Section 6Madhya Pradesh Municipal Corporation Act, 1956 - Section 304, Section 305, Section 306, Section 307, Section 387, Section 67, Section 78, Section 79, Section 79-A
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