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Madhya Pradesh High Court judgments, 2016

739 judgments · page 24 of 37

High Courts27 Apr 2016Dismissed

Shobha Chouhan Vs Gopichand Khatri

Madhya Pradesh High Court · (2017) ACD 301 : (2016) 4 BC 183 : (2016) 3 DCR 568 : (2017) 2 MPLJ 61 : (2017) 1 NIJ 41

Negotiable Instruments Act, 1881 (NI) — Section 138, 139
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High Courts27 Apr 2016Allowed

Mohd. Hanif Khan Vs Ashok Goyal

Madhya Pradesh High Court · (2016) 4 BC 270 : (2016) 3 DCR 537 : (2017) 1 NIJ 77

Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts22 Apr 2016Allowed

Harnam Singh and Others Vs State of M.P.

Madhya Pradesh High Court · (2016) 04 MP CK 0047

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 107, Section 306, Section 34
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High Courts21 Apr 2016Dismissed

Malay Shrivastava Vs The Deputy Commissioner, Income Tax and Others

Madhya Pradesh High Court · (2016) 287 CurTR 387 : (2016) 385 ITR 14

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139(1), Section 142(1), Section 143, Section 143(1), Section 143(1)(a), Section 143(2), Section 147, Section 147(a), Section 148, Section 153C, Section 156, Section 246,
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High Courts21 Apr 2016Disposed Off

Vijay and Sons and Others Vs Shivpuri Guna Kshetriya Gramin Bank and Others

Madhya Pradesh High Court · (2016) AIR(MP) 197 : (2016) AIRCC 2759 : (2016) 2 JabLJ 264 : (2016) 3 MPLJ 46

Contract Act, 1872 - Section 171, Section 172, Section 172, Section 173, Section 173, Section 174, Section 175, Section 175, Section 176, Section 176Madhya Pradesh Agricultural Warehouse Act, 1947 - Section 17Penal Code, 1860 (IPC) -
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High Courts21 Apr 2016Allowed

Smt. Deepti Gupta Vs Smt. Shweta Parmar

Madhya Pradesh High Court · (2016) 4 CriCC 557 : (2016) CriLJ 4451 : (2016) 3 Crimes 489 : (2016) 2 JabLJ 138

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 384
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High Courts21 Apr 2016Allowed

The State of Madhya Pradesh (Forest Department) Vs Jaitmang

Madhya Pradesh High Court · (2016) 04 MP CK 0040

Criminal Procedure Code, 1973 (CrPC) - Section 437, Section 439 (2), Section 439(1), Section 439(2)Evidence Act, 1872 - Section 25Wild Life (Protection) Act, 1972 - Section 2(16), Section 35(8), Section 39, Section 44, Section 49, Se
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High Courts20 Apr 2016Dismissed

Piyush Vs State of M.P. and Others

Madhya Pradesh High Court · (2016) 04 MP CK 0037

Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 397, Section 401Penal Code, 1860 (IPC) - Section 375, Section 376, Section 376(2)(n), Section 506, Section 90
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