High Courts09 May 2016Dismissed
Kamla Bai Vs State of M.P.
Madhya Pradesh High Court · (2016) 167 AIC 505 : (2016) 2 JabLJ 284 : (2016) 3 MPLJ 380 : (2016) 4 RCRCriminal 242
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2016
739 judgments · page 23 of 37
High Courts09 May 2016Dismissed
Shrish Kumar Mishra Vs State of M.P.
Madhya Pradesh High Court · (2016) 165 AIC 722
Arms Act, 1959 — Section 25(1-B)(b)Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401Penal Code, 1860 (IPC) — Section 294, 307
High Courts09 May 2016Allowed
Surendra Singh Bhandari Vs State of M.P.
Madhya Pradesh High Court · (2016) 3 JabLJ 93 : (2016) 4 MPLJ 180
Constitution of India, 1950 — Article 226Madhya Pradesh Tribal and Harijan Welfare (Gazetted) Service Recruitment Rules, 1969 — Rule 12
High Courts09 May 2016Allowed
Anil Tripathi Vs Urmila Tripathi
Madhya Pradesh High Court · (2016) 167 AIC 503 : (2016) AIR(MP) 178 : (2016) 3 MPLJ 257
High Courts05 May 2016Allowed
P.D. Goswami Vs Cimmco Birla Ltd.
Madhya Pradesh High Court · (2017) 1 CLR 871 : (2017) 152 FLR 363 : (2016) 150 FLR 167 : (2016) 4 LLN 188
Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 7(4), 7(7)
High Courts05 May 2016Allowed
Ramswaroop and Others - Applicants @HASH State of M.P. and Another
Madhya Pradesh High Court · (2016) 2 JabLJ 334
Penal Code, 1860 (IPC) - Section 304A, Section 306, Section 498A
High Courts05 May 2016Disposed Off
Dr. Pranav Dongre Vs State of M.P.
Madhya Pradesh High Court · (2016) 2 JabLJ 443 : (2016) 3 MPLJ 364
High Courts04 May 2016Disposed Off
Rajendra Kumar Solanki Vs M.P. Rural Road Development Authority
Madhya Pradesh High Court · (2016) 3 JabLJ 189 : (2016) 4 MPLJ 662
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Section 114Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 - Rule 20(2)
High Courts04 May 2016Dismissed
Raja Burman @ Rahu Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2017) 1 CriCC 143 : (2017) 2 Crimes 172 : (2016) 3 RCRCriminal 155
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 376
High Courts03 May 2016Allowed
Shyam Kishore Dixit Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 2 JabLJ 386 : (2016) LIC 3454 : (2016) 3 MPLJ 344 : (2016) 4 SCT 533
High Courts03 May 2016Dismissed
Trilok Chand Badariya Vs Gyan Chand Badariya
Madhya Pradesh High Court · (2016) 3 MPLJ 609
Constitution of India, 1950 — Article 227
High Courts03 May 2016Partly Allowed
Pulkit Dubey Vs Shashank Dubey
Madhya Pradesh High Court · (2017) 169 AIC 509 : (2017) 3 ALLMR 91 : (2016) 4 MPLJ 163 : (2017) 2 RCRCivil 741
Guardians and Wards Act, 1890 — Section 17Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts02 May 2016Allowed
Mohammad Yakub Niyaji Vs Shahi Zama Masjid
Madhya Pradesh High Court · (2016) 168 AIC 506 : (2017) AIRCC 750 : (2016) 4 CivilLJ 581 : (2016) 2 JabLJ 396 : (2016) 3 MPLJ 444
High Courts02 May 2016Disposed Off
Lakhan Vs Archana
Madhya Pradesh High Court · (2016) 4 CivilLJ 502 : (2016) 3 MPLJ 309
High Courts30 Apr 2016Dismissed
Sunil Rao Vs State of M.P.
Madhya Pradesh High Court · (2016) AIRCC 2916 : (2016) 4 CivilLJ 449 : (2016) 3 MPLJ 332
High Courts29 Apr 2016Dismissed
M/s. K.T. Construction Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) AIR(MP) 179 : (2016) 4 CivilLJ 765 : (2016) 2 JabLJ 294 : (2016) 3 MPLJ 316 : (2017) 2 RAJ 759
High Courts29 Apr 2016Disposed Off
Ramhit Lodhi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 3 ACC 785 : (2016) 4 TAC 577
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts29 Apr 2016Allowed
State of M.P. Vs M/s Saifi Timber Mart
Madhya Pradesh High Court · (2016) 164 AIC 767 : (2016) 3 MPLJ 461
High Courts29 Apr 2016Allowed
Rajendra Marothi Vs Gas Point Petroleum
Madhya Pradesh High Court · (2017) 169 AIC 516 : (2016) 4 MPLJ 158
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts29 Apr 2016Dismissed
Jahoor Khan Vs Ramvaran
Madhya Pradesh High Court · (2016) AAC 2019 : (2016) 3 ACC 6 : (2016) 3 TAC 35
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 173(1)