High Courts18 Aug 2015
Commissioner Income Tax Vs Prism Cement Unit
Madhya Pradesh High Court · (2015) 234 TAXMAN 172
Income Tax Act, 1961 - Section 195(2), 201(1), 201(1A), 206C(7), 260-A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2015
1,069 judgments · page 9 of 54
High Courts18 Aug 2015Dismissed
State of Madhya Pradesh Vs Santosh Tiwari
Madhya Pradesh High Court · (2015) 08 MP CK 0077
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b), 50
High Courts18 Aug 2015Disposed Off
Rambabu Devangan Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) 148 FLR 692 : (2015) 4 MPLJ 290
Constitution of India, 1950 - Article 226
High Courts18 Aug 2015Allowed
Dinkar Singh and Others Vs Municipal Corporation
Madhya Pradesh High Court · (2015) 147 FLR 289 : (2015) LLR 1277
High Courts17 Aug 2015Dismissed
Shri Ram Switchgears Pvt. Ltd. Vs Urban Administration and Development Department
Madhya Pradesh High Court · (2015) 08 MP CK 0048
High Courts17 Aug 2015
Bhanu Iron and Steel Co. Ltd. Vs Customs Central Excise
Madhya Pradesh High Court · (2015) 08 MP CK 0047
Central Excises and Salt Act, 1944 - Section 35-G
High Courts17 Aug 2015Disposed Off
Dheeraj Gada Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 JLJ 314
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 198(2), 391, 397, 482Evidence Act, 1872 - Section 112, 114
High Courts17 Aug 2015Dismissed
Bhanu Iron and Steel Co. Ltd. Vs Commissioner of Cus. & C. Ex., Indore
Madhya Pradesh High Court · (2017) 346 ELT 382
High Courts14 Aug 2015Dismissed
Rajesh Kumar Gupta Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0076
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, 11Constitution of India, 1950 - Article 226, 227
High Courts14 Aug 2015Dismissed
Pratipal Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0068
High Courts14 Aug 2015Allowed
Mahinder Singh Bhasin Vs Ssangyong Engineering and Construction Co. Ltd.
Madhya Pradesh High Court · (2015) 6 MhLj 26 : (2015) 4 MPLJ 134
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts14 Aug 2015Disposed off
Shri Krishna Education and Social Welfare Society Vs The State of M.P. and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0066
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 23, 32, 33, 34, 38
High Courts14 Aug 2015Partly Allowed
Kushwah Automobile Service Centre and Others Vs The State of M.P. and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0062
High Courts14 Aug 2015Allowed
Vijay Kanwde Vs Sub Divisional Officer and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 482Forest Act, 1927 - Section 52Penal Code, 1860 (IPC) - Section 120-B, 34
High Courts14 Aug 2015
BCM Organic Chemicals (Indore) Pvt. Ltd. and Others Vs The Commissioner of Commercial Tax and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0046
Constitution of India, 1950 - Article 226
High Courts14 Aug 2015Disposed off
Mohan Agrawal Construction Company Vs Union of India and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0041
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts14 Aug 2015Allowed
Pushpa Chaturvedi Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0040
Constitution of India, 1950 - Article 226
High Courts14 Aug 2015
Farook Mohammad Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) 1 JLJ 304
Constitution of India, 1950 - Article 226, 227, 243O, 243ZG, 243-ZGMadhya Pradesh Municipalities Act, 1961 - Section 19, 55, 56(3)
High Courts14 Aug 2015Allowed
Jagdishram and Others Vs Girish Pandey and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 128
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 8(5), Order 23 Rule 1(a)Constitution of India, 1950 - Article 227Madhya Pradesh Co-operative Societies Act, 1960 - Section 64
High Courts13 Aug 2015Disposed off
Syncom Healthcare Ltd. Vs Collector Cum Competent Authority
Madhya Pradesh High Court · (2015) 08 MP CK 0070
Banking Regulation Act, 1949 - Section 5Industrial Development Bank of India Act, 1964 - Section 6AMadhya Pradesh Nikshepakon Ke Hiton Ka Sanrankshan Adhiniyam, 2000 - Section 2(b)