High Courts13 Aug 2015Partly Allowed
Kunji Lal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 08 MP CK 0065
Penal Code, 1860 (IPC) - Section 397, 511
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2015
1,069 judgments · page 10 of 54
High Courts13 Aug 2015Allowed
Ashok Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 08 MP CK 0064
Penal Code, 1860 (IPC) - Section 376, 392, 450
High Courts13 Aug 2015Dismissed
Dinesh Chandra Mishra and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) 1 MPLJ 185
High Courts13 Aug 2015Disposed off
Kishan Lal Kewat Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0057
High Courts13 Aug 2015Allowed
Brij Mohan Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0056
High Courts13 Aug 2015Dismissed
Sanghmitra Mandeliya Vs Indian Oil Corporation
Madhya Pradesh High Court · (2015) 08 MP CK 0055
Constitution of India, 1950 - Article 226, 227
High Courts13 Aug 2015Disposed off
Balram Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0054
High Courts13 Aug 2015Disposed off
Suresh Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0053
High Courts13 Aug 2015Disposed off
Mangi Lal Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0052
High Courts13 Aug 2015Allowed
Vinay Chhipani Vs Mahendra Panchal
Madhya Pradesh High Court · (2015) 4 MPLJ 613
Civil Procedure Code, 1908 (CPC) - Order 4 Rule 1, Order 7 Rule 1, 10, 26
High Courts13 Aug 2015Dismissed
Mridul Kumar Sharma Vs State of M.P.
Madhya Pradesh High Court · (2016) LabIC 382 : (2015) 4 MPLJ 480
High Courts13 Aug 2015Allowed
Yakub Khan Vs Roop Singh Thakur
Madhya Pradesh High Court · (2015) 6 MhLj 25 : (2015) 4 MPLJ 150
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts13 Aug 2015
Shivam Marketing Vs Union of India, Ministry of Law and Justice
Madhya Pradesh High Court · (2015) 325 ELT 589
Constitution of India, 1950 - Article 14, 19, 21Customs Act, 1962 - Section 110(A), 111, 112
High Courts12 Aug 2015Dismissed
Shailendra Yadav Vs Antima Gupta
Madhya Pradesh High Court · (2015) 08 MP CK 0074
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 9 Rule 7Constitution of India, 1950 - Article 227
High Courts12 Aug 2015Dismissed
Yogendra Kumar Pardhey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 08 MP CK 0073
Penal Code, 1860 (IPC) - Section 120-B, 34, 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts12 Aug 2015
Satyanarayan Vs Atmaram
Madhya Pradesh High Court · (2015) 08 MP CK 0072
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 1A, Order 8 Rule 1A, 115Constitution of India, 1950 - Article 226, 227
High Courts12 Aug 2015Dismissed
Sunil Patidar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 08 MP CK 0071
Mines and Minerals (Development and Regulation) Act, 1957 - Section 15
High Courts12 Aug 2015Allowed
M.S. Dahiya Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 166
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 141(1), 142
High Courts11 Aug 2015Disposed off
Vallabh Kumar Gandhi and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 08 MP CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 228(1)(a), 397, 401Penal Code, 1860 (IPC) - Section 147, 149, 294, 306, 323
High Courts11 Aug 2015Allowed
Vijay Shanker Shukla and Others Vs Municipal Corporation Jabalpur and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0034
Madhya Pradesh Municipal Corporation Act, 1956 - Section 80, 80(1)(2), 84Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 - Section 13, 14, 15, 16, 17