COURT ARCHIVE

Madhya Pradesh High Court judgments, 2015

1,069 judgments · page 8 of 54

High Courts26 Aug 2015Dismissed

Rakesh Singh Narwaria and Others Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 3 JLJ 221

Constitution of India, 1950 - Article 14, 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 173, 207, 227Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrankshan Adhiniyam, 2000 - Section 3(1)(2), 3(1)(2)(4)

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High Courts26 Aug 2015Partly Allowed

Chief General Manager, Department of Telecommunication and Others Vs Manish Dubey and Others

Madhya Pradesh High Court · (2015) 147 FLR 831 : (2016) 1 LLN 155

Factories Act, 1948 - Section 2Industrial Disputes Act, 1947 - Section 25B, 25F, 25-F, 25-G, 25-HMines Act, 1952 - Section 2

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High Courts26 Aug 2015Dismissed

Amitabh Agnihotri Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 4 MPLJ 179

Constitution of India, 1950 - Article 226, 309

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High Courts25 Aug 2015Dismissed

Bhagirath Vs State of M.P.

Madhya Pradesh High Court · (2015) 08 MP CK 0043

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 306

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High Courts25 Aug 2015Allowed

Pushpendrasingh Vs Union of India

Madhya Pradesh High Court · (2015) 08 MP CK 0042

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High Courts25 Aug 2015Disposed Off

Mohan Maheshwari and Others Vs Awadh Singh Dhakre and Others

Madhya Pradesh High Court · (2015) 3 MPJR 142 : (2015) 4 MPLJ 468

Constitution of India, 1950 - Article 226Madhya Pradesh Society Registrikaran Adhiniyam, 1973 - Section 11, 27, 32, 33, 4(2)

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High Courts25 Aug 2015Dismissed

Shuchita Vs Sub-Divisional Officer, Betul (M.P.) and Others

Madhya Pradesh High Court · (2015) 4 MPLJ 174

Civil Procedure Code, 1908 (CPC) - Section 151

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High Courts24 Aug 2015

Jonathan Allen Vs Zoom Developers Private Limited

Madhya Pradesh High Court · (2015) 129 CLA 199 : (2015) 192 CompCas 501 : (2015) 4 RCR(Civil) 817

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High Courts24 Aug 2015Dismissed

Rakesh Kumar Sharma Vs Satpuda Narmada Kshetriya Gramin Bank

Madhya Pradesh High Court · (2015) 08 MP CK 0060

Criminal Procedure Code, 1973 (CrPC) - Section 204, 204(1-A), 204(2), 465Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts24 Aug 2015Partly Allowed

Moujilal Vs Mallu and Others

Madhya Pradesh High Court · (2015) 4 MPLJ 170

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227

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High Courts24 Aug 2015

Praveen Shah Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 4 MPLJ 641

Electricity (Supply) Act, 1948 - Section 60

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High Courts21 Aug 2015

The Commissioner of Income Tax Vs Global Reality

Madhya Pradesh High Court · (2015) 280 CTR 558 : (2015) 379 ITR 107 : (2015) 234 TAXMAN 677

Income Tax Act, 1961 - Section 80IB, 80-IB, 80IB(10), 80-IB(10), 80IB(10)(a)

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High Courts21 Aug 2015Dismissed

Ramswaroop Tyagi Vs Omkarnath Pandey

Madhya Pradesh High Court · (2015) 3 JLJ 109 : (2015) 4 MPLJ 237

Criminal Procedure Code, 1973 (CrPC) - Section 245, 482Negotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 138, 139

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High Courts21 Aug 2015Disposed off

Devi Shankar Joshi Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0039

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High Courts21 Aug 2015Partly Allowed

Restaurant and Lounge Vyapari Association and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2015) 3 MPJR 152

Bombay Police Act, 1951 - Section 134, 33, 33(o)Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 - Section 21, 3, 3(1), 3(k), 3(n)Constitution of India, 1950 - Article 14, 19, 21, 226, 301

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High Courts20 Aug 2015

Bharti Infratel Ltd. Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2015) 86 VST 258

Constitution of India, 1950 - Article 286, 366, 366(29-A), 366(29-A)(1)(d), 366(29A)(d)Finance Act, 1994 - Section 70

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High Courts19 Aug 2015Dismissed

Deepak Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 08 MP CK 0096

Criminal Procedure Code, 1973 (CrPC) - Section 197, 482Penal Code, 1860 (IPC) - Section 120-B

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High Courts19 Aug 2015Dismissed

Devendra Singh and Others Vs Madhya Pradesh Shaskiya Karamchari Grah Nirman Samiti and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0078

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), Order 9 Rule 9Madhya Pradesh Co-operative Societies Act, 1960 - Section 73Specific Relief Act, 1963 - Section 34

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High Courts19 Aug 2015

Sabdal Singh and Others Vs Shivraj Singh Thakur and Others

Madhya Pradesh High Court · (2015) 4 MPLJ 309

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11

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High Courts19 Aug 2015Disposed Off

Satya Sai Nagrik Sahkari Bank Maryadit Vs Reserve Bank of India

Madhya Pradesh High Court · (2015) 4 BC 619

Banking Regulation Act, 1949 - Section 22, 35-A, 56Constitution of India, 1950 - Article 19, 300A, 300-A, 31

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