High Courts06 Apr 2015
L.G. Impex Vs Union of India and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0135
Constitution of India, 1950 - Article 14, 19, 19(1)(d), 19(1)(e), 19(1)(g)Customs Act, 1962 - Section 100, 110, 110 (2), 110-A, 111
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2015
1,069 judgments · page 31 of 54
High Courts06 Apr 2015
The Commissioner of Income Tax I Vs Agrawal Indotex Ltd.
Madhya Pradesh High Court · (2015) 04 MP CK 0134
Income Tax Act, 1961 - Section 36(1)(iii), 37
High Courts06 Apr 2015
R.K. Garg and Others Vs Central Bureau of Investigation
Madhya Pradesh High Court · (2015) 3 MPHT 123
Criminal Procedure Code, 1973 (CrPC) - Section 12, 15(2), 192, 325, 410Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts06 Apr 2015Dismissed
Jagdish Prasad Vs Ramdatt and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0040
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 Apr 2015
Raghvendra Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0038
Constitution of India, 1950 - Article 226Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 - Section 91
High Courts06 Apr 2015Dismissed
Pushpraj Jain Vs Sarika Jain
Madhya Pradesh High Court · (2015) 04 MP CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 24, 9
High Courts06 Apr 2015Allowed
Harshvardhan Pandey Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 04 MP CK 0021
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 22, 60, 8
High Courts06 Apr 2015Dismissed
Satya Pal Anand Vs Bal Neketan Nyas and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0019
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 103, Order 21 Rule 35, 151Constitution of India, 1950 - Article 14, 141, 19, 21, 215Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 13, 3, 3(2)
High Courts06 Apr 2015Disposed off
Kailash Singh Yadav Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0016
High Courts06 Apr 2015Disposed off
Bala Ram Koli Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0015
High Courts06 Apr 2015Partly Allowed
Devesh Kumar Jain Vs Hindustan Petroleum Corporation Ltd. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0014
Constitution of India, 1950 - Article 226
High Courts06 Apr 2015
Radhika K. Moolchandani Vs Hindustan Petroleum Corporation Ltd. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0013
Constitution of India, 1950 - Article 226
High Courts06 Apr 2015Dismissed
Rajesh Kumar Rathore and Others Vs Indian Oil Corporation Limited and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 578
Constitution of India, 1950 - Article 226
High Courts06 Apr 2015Dismissed
Kanchanbai Vs Kanhaiyalal and Others
Madhya Pradesh High Court · (2015) 2 JLJ 183 : (2015) 4 MPLJ 130
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 22 Rule 5
High Courts06 Apr 2015Dismissed
Tukaram Vs Fulsingh and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0008
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 5 Rule 8, Order 8 Rule 10, Order 8 Rule 5Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 58
High Courts06 Apr 2015Dismissed
Chunnilal Vs Hirdaram and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0007
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4(3), 100, 151
High Courts06 Apr 2015Dismissed
Jaywant Vs Varsha and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 301
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts06 Apr 2015Dismissed
Nabhya Infotech Pvt. Ltd. Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0005
Constitution of India, 1950 - Article 226, 227Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 - Section 17, 29, 29(1), 29(2), 30
High Courts06 Apr 2015Disposed off
Nitya Ranjan Das and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPHT 171 : (2015) 2 MPLJ 450
Constitution of India, 1950 - Article 14, 16, 226
High Courts01 Apr 2015Allowed
Abhinav Dwivedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) CriLJ 2933
Constitution of India, 1950 - Article 22(5)