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Madhya Pradesh High Court judgments, 2015

1,069 judgments · page 30 of 54

High Courts08 Apr 2015Disposed off

Vijay Kumar Gupta Vs Pankaj Sharma

Madhya Pradesh High Court · (2015) 4 BC 17 : (2016) CriLJ 842 : (2015) 3 Crimes 403 : (2015) 2 JLJ 289 : (2015) 3 MPHT 337 : (2015) 3 MPJR 46 : (2015) 2 MPJR 269 : (2015) 3 MPLJ 431 : (2016) 2 RCR(Civil) 233 : (2016) 2 RCR(Criminal) 282

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 138(b)
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High Courts08 Apr 2015Dismissed

State of M.P. Vs Ram Niwas

Madhya Pradesh High Court · (2015) 04 MP CK 0029

Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Penal Code, 1860 (IPC) - Section 338
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High Courts08 Apr 2015Dismissed

Raghvendra Singh Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 3 MPHT 59 : (2015) 3 MPLJ 356

Constitution of India, 1950 - Article 14, 16, 16(2)Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2(1)
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High Courts08 Apr 2015Dismissed

Ankit Verma Vs State of M.P.

Madhya Pradesh High Court · (2015) 04 MP CK 0011

Criminal Procedure Code, 1973 (CrPC) - Section 438Evidence Act, 1872 - Section 27Madhya Pradesh Recognised Examinations Act, 1937 - Section 3, 4
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High Courts07 Apr 2015Allowed

Thamman Chand Koshta Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 3 MPJR 171

Constitution of India, 1950 - Article 226Urban Land (Ceiling and Regulation) Act, 1976 - Section 10, 10 (5), 10(1), 10(3), 10(5)Urban Land (Ceiling and Regulation) Repeal Act, 1999 - Section 2, 3(1)(a)
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High Courts07 Apr 2015Allowed

Ali Kaushar and Others Vs State of M.P.

Madhya Pradesh High Court · (2015) 04 MP CK 0037

Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 294, 323, 34, 427, 506
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High Courts07 Apr 2015Dismissed

Phool Singh Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 04 MP CK 0036

Criminal Procedure Code, 1973 (CrPC) - Section 161, 439Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 - Section 11, 13Penal Code, 1860 (IPC) - Section 365
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High Courts07 Apr 2015Dismissed

Raja Gurjar Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 04 MP CK 0035

Criminal Procedure Code, 1973 (CrPC) - Section 161, 439Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 - Section 11, 13Penal Code, 1860 (IPC) - Section 365
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