High Courts05 Jan 2015Dismissed
T.R. Trehan Construction Pvt. Ltd. Vs Public Works Department
Madhya Pradesh High Court · (2015) 01 MP CK 0059
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2015
1,069 judgments · page 54 of 54
High Courts05 Jan 2015Dismissed
Balindar Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 3 CCR 273 : (2015) CriLJ 1418 : (2015) 1 JLJ 134 : (2015) 3 RCR(Criminal) 59
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 41(2)Penal Code, 1860 (IPC) - Section 120-B, 363, 364, 364A, 364-A
High Courts05 Jan 2015Partly Allowed
Amrita Choudhary Vs State of M.P.
Madhya Pradesh High Court · (2015) 01 MP CK 0036
High Courts05 Jan 2015Allowed
Budh Singh Vs Soukhilal
Madhya Pradesh High Court · (2015) 01 MP CK 0032
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts05 Jan 2015Disposed off
Satyabhama Tiwari Vs The Commissioner, Rewa
Madhya Pradesh High Court · (2015) 01 MP CK 0012
High Courts05 Jan 2015Dismissed
Rajesh Kumar Mishra Vs M.P. State Krishi Vipdan Board
Madhya Pradesh High Court · (2015) 01 MP CK 0011
High Courts05 Jan 2015Dismissed
Paras Vs Chaitanya Kashyap
Madhya Pradesh High Court · (2015) 1 JLJ 391 : (2015) 1 MPLJ 579
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a), 151Criminal Procedure Code, 1973 (CrPC) - Section 190, 190, 191, 192, 193Penal Code, 1860 (IPC) - Section 34, 408, 420
High Courts05 Jan 2015Dismissed
Shivnarayan Vs Gangabai
Madhya Pradesh High Court · (2015) 01 MP CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 125, 397, 397(2), 482
High Courts05 Jan 2015
Raju Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 1 DMC 600
Penal Code, 1860 (IPC) - Section 498A