High Courts14 Jan 2015Partly Allowed
Vinod Singh Bhagel Vs State of M.P.
Madhya Pradesh High Court · (2015) 2 DMC 843
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 107, 109, 306, 498A, 498-A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2015
1,069 judgments · page 52 of 54
High Courts14 Jan 2015Dismissed
Sangeeta Bansal Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2015 MP 51 : (2015) 1 JLJ 262 : (2015) 2 MPHT 128 : (2015) 2 MPLJ 148
Madhya Pradesh Municipalities Act, 1961 - Section 19, 19(1)(a), 19(1)(b), 3(7), 3(8)
High Courts14 Jan 2015Dismissed
Shobha Shinde Vs Shusheela Bai
Madhya Pradesh High Court · AIR 2015 MP 187 : (2015) 1 JLJ 253 : (2015) 2 MPLJ 197
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 104, Order 21 Rule 105Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1)(a)
High Courts14 Jan 2015Dismissed
Lakhmichand Jain Vs Nitin Jain
Madhya Pradesh High Court · (2015) 01 MP CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 378(iv)Evidence Act, 1872 - Section 114Negotiable Instruments Act, 1881 (NI) - Section 138, 138, 138(b), 139, 139
High Courts13 Jan 2015
Entertainment World Developers Ltd. Vs Central Excise, Customs and S.T.
Madhya Pradesh High Court · (2015) 39 STR 741
High Courts13 Jan 2015Dismissed
Mangya Vs Rama
Madhya Pradesh High Court · (2015) 01 MP CK 0096
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Marriage Act, 1955 - Section 11, 16, 5(i)Transfer of Property Act, 1882 - Section 53-A
High Courts13 Jan 2015Dismissed
Dharamdas Tirathdas Construction Pvt. Ltd. Vs Union of India CPWD Indore
Madhya Pradesh High Court · (2015) 01 MP CK 0095
Arbitration and Conciliation Act, 1996 - Section 9Constitution of India, 1950 - Article 226
High Courts13 Jan 2015Allowed
Bhagirath Vs State of M.P.
Madhya Pradesh High Court · (2015) 01 MP CK 0061
Constitution of India, 1950 - Article 227Madhya Pradesh Land Revenue Code, 1959 - Section 44, 50
High Courts13 Jan 2015Dismissed
Satyanarayan Mahor Vs State of M.P.
Madhya Pradesh High Court · (2015) 01 MP CK 0060
Constitution of India, 1950 - Article 226
High Courts13 Jan 2015Allowed
Swami Vivekanand College of Science and Technology Vs All India Council For Technical Education
Madhya Pradesh High Court · AIR 2015 MP 33 : (2015) 1 MPLJ 475
All India Council for Technical Education Act, 1987 - Section 11, 11(2)
High Courts13 Jan 2015Dismissed
Jhariyari Vs Satya Narain Kewat
Madhya Pradesh High Court · (2015) 3 MPLJ 185
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts13 Jan 2015Allowed
Confederation of Real Estate Developers Association of India (CREDAI) Vs State of MP
Madhya Pradesh High Court · AIR 2015 MP 25 : (2015) 1 MPHT 377 : (2015) 1 MPLJ 600
Constitution of India, 1950 - Article 14, 246(3)Madhya Pradesh Municipal Corporation Act, 1956 - Section 132(1)(b), 132(6)(o), 136(6)(o)
High Courts12 Jan 2015
Hiralal and Others Vs State of M.P.
Madhya Pradesh High Court · (2015) 01 MP CK 0089
Land Acquisition Act, 1894 - Section 18, 23 (1)-a-a, 23 (2), 4, 4 (1)
High Courts12 Jan 2015Allowed
Pawan Arora Vs State of M.P.
Madhya Pradesh High Court · (2015) 2 ACC 862 : AIR 2015 MP 36 : (2015) 2 JLJ 114 : (2015) 2 MPJR 24 : (2015) 2 MPLJ 172
Constitution of India, 1950 - Article 14, 19(1)(g), 226Motor Vehicles Act, 1988 - Section 70, 71(1), 80, 80(1), 80(2)
High Courts12 Jan 2015Dismissed
Mohan Vs Babulal
Madhya Pradesh High Court · (2015) 1 JLJ 179 : (2015) 2 MPLJ 193 : (2015) 2 RCR(Rent) 156
Civil Procedure Code, 1908 (CPC) - Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1)(a), 12(1)(f)
High Courts12 Jan 2015Dismissed
Durga Vs Kallu
Madhya Pradesh High Court · (2015) 01 MP CK 0044
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts09 Jan 2015Dismissed
State of Madhya Pradesh Vs Kanti Bai
Madhya Pradesh High Court · (2015) 01 MP CK 0103
Criminal Procedure Code, 1973 (CrPC) - Section 161, 378 (3)Penal Code, 1860 (IPC) - Section 302, 304-B, 34, 498-A
High Courts09 Jan 2015Allowed
Kanhaiya Lal Vs State of MP
Madhya Pradesh High Court · (2015) 01 MP CK 0094
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18 (b), 52A, 8
High Courts09 Jan 2015
Deepak Cables (India) Ltd. Vs Managing Director, MPPKVVCL and Others
Madhya Pradesh High Court · (2015) 01 MP CK 0093
Arbitration and Conciliation Act, 1996 - Section 11, 11(5), 11(6), 2(4)Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 - Section 7, 7(1)
High Courts09 Jan 2015
Herbal House Vs Commissioner of Customs and Central Excise
Madhya Pradesh High Court · (2015) 319 ELT 23
Central Excises and Salt Act, 1944 - Section 35F