High Courts02 Jul 2015Disposed off
Harnam Singh Yadav Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0062
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2015
1,069 judgments · page 16 of 54
High Courts02 Jul 2015Dismissed
Shahprabha Dubey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0056
High Courts02 Jul 2015Disposed off
Raj Kumar Damade Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0020
Constitution of India, 1950 - Article 226
High Courts02 Jul 2015Partly Allowed
Munna Lal Pant Vs The State of M.P. and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0018
High Courts01 Jul 2015Dismissed
Hari Singh Gour Vishwavidyalaya Vs Satya Prakash Upadhyay and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0066
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2(1)
High Courts01 Jul 2015Dismissed
Majid Khan Vs Anita Kalyan
Madhya Pradesh High Court · (2015) 07 MP CK 0022
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 145Negotiable Instruments Act, 1881 (NI) - Section 138, 145
High Courts01 Jul 2015Dismissed
Nagar Palika Nigam Vs Arun Sharma
Madhya Pradesh High Court · (2015) 07 MP CK 0019
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 2(oo), 2(oo)(bb), 2(ra), 25-B, 25-B(2)(a)(ii)
High Courts01 Jul 2015Dismissed
Rekha Pandey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2016) LabIC 419 : (2015) 3 MPLJ 459
High Courts01 Jul 2015Allowed
Gyanjeet Sewa Mission Trust Vs Union of India and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 657
Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10A, 6 (2)
High Courts01 Jul 2015Allowed
RKDF Medical College Hospital and Research Centre Vs Union of India and Others
Madhya Pradesh High Court · (2015) 2 JLJ 398 : (2015) 3 MPLJ 611
Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10(A)(4), 10A, 10A(4), 11(2), 19A
High Courts30 Jun 2015Disposed off
Dilip Manglani Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0059
Motor Vehicles Act, 1988 - Section 71, 71(1), 71(3)(a), 72, 80
High Courts30 Jun 2015Dismissed
M.P. Madhya Kshetra Vidyut Vitran Company Ltd. Vs Schaltech Automation P. Ltd.
Madhya Pradesh High Court · (2015) 3 MPLJ 435
Arbitration and Conciliation Act, 1996 - Section 11(6)Civil Procedure Code, 1908 (CPC) - Order 5 Rule 5, Order 5 Rule 5, Order 5 Rule 9, Order 5 Rule 9(5)
High Courts30 Jun 2015
Rajaram Nanda Vs Vinay Ranjan Mishra
Madhya Pradesh High Court · (2015) 06 MP CK 0052
Criminal Procedure Code, 1973 (CrPC) - Section 256Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts30 Jun 2015Disposed off
J.K. Sahu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0045
Madhya Pradesh Land Revenue Code, 1959 - Section 181, 182, 182 (2)
High Courts30 Jun 2015Disposed off
K.L. Sahu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0039
Madhya Pradesh Land Revenue Code, 1959 - Section 181, 182, 182(2)
High Courts30 Jun 2015
Umadatt Mishra Vs Vidyashankar Mehta
Madhya Pradesh High Court · (2015) 06 MP CK 0032
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11 (d)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12 (1) (a) (c) (e)
High Courts30 Jun 2015
Vinita Rajput Vs Deepak
Madhya Pradesh High Court · (2015) 06 MP CK 0031
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10Hindu Marriage Act, 1955 - Section 13, 19, 9
High Courts30 Jun 2015Partly Allowed
Fateh Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 229Penal Code, 1860 (IPC) - Section 302, 304(II), 84
High Courts30 Jun 2015Allowed
Tabassum Vs Shabbir Hussain
Madhya Pradesh High Court · (2015) 06 MP CK 0018
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts29 Jun 2015
Bhawati Choudhary Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 107, 306