High Courts07 Jul 2015Disposed off
Bagdar Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0023
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2015
1,069 judgments · page 15 of 54
High Courts07 Jul 2015
Commissioner of Income Tax and Others Vs Keti Construction Ltd. and Others
Madhya Pradesh High Court · (2015) 280 CTR 73 : (2016) 380 ITR 82
Central Sales Tax Act, 1956 - Section 9(2)Income Tax Act, 1961 - Section 132, 132(4), 139, 139(1), 139(5)
High Courts06 Jul 2015Dismissed
Pushpa Devi Vs Shivsai Mandir Trust
Madhya Pradesh High Court · (2015) 07 MP CK 0072
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 20, 3, 3 (2), 3(2)Transfer of Property Act, 1882 - Section 106
High Courts06 Jul 2015Allowed
Rajeev Ranjan and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 3 MPJR 106
Criminal Procedure Code, 1973 (CrPC) - Section 221, 221(1), 313Penal Code, 1860 (IPC) - Section 107, 109, 304B, 304-B, 306
High Courts06 Jul 2015Disposed off
Satish Kumar Verma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0054
High Courts06 Jul 2015Allowed
Manish Soni and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 294, 498-A, 506
High Courts06 Jul 2015Disposed off
Raj Bahadur Singh and Others Vs Union of India
Madhya Pradesh High Court · (2015) 07 MP CK 0042
Penal Code, 1860 (IPC) - Section 177, 182, 463, 464, 465
High Courts06 Jul 2015Disposed off
Santosh Kumar Tripathi and Others Vs Union of India and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0040
Penal Code, 1860 (IPC) - Section 177, 182, 463, 464, 465
High Courts06 Jul 2015Allowed
Lekhraj Rawal Vs Kirti Kumar P. Ganeriwala
Madhya Pradesh High Court · (2015) 07 MP CK 0026
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts06 Jul 2015Allowed
Shankersingh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 157Penal Code, 1860 (IPC) - Section 376(1)
High Courts06 Jul 2015Allowed
National Fertilizer Ltd. Vs Bhagwan Das Pal
Madhya Pradesh High Court · (2015) 07 MP CK 0021
Constitution of India, 1950 - Article 226, 227
High Courts03 Jul 2015Allowed
State of M.P. Vs Vipin Goyal
Madhya Pradesh High Court · (2015) 2 JLJ 439
Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 439, 482, 57Penal Code, 1860 (IPC) - Section 120B, 409, 420
High Courts03 Jul 2015Dismissed
Pavan Singh Chauhan Vs Vishnu Singh Chauhan
Madhya Pradesh High Court · (2015) 07 MP CK 0067
Negotiable Instruments Act, 1881 (NI) - Section 138, 138(b), 139
High Courts03 Jul 2015Dismissed
Mahendra Lodhi Vs Indian Oil Corporation
Madhya Pradesh High Court · (2015) 07 MP CK 0055
Constitution of India, 1950 - Article 12, 14, 226, 298, 32
High Courts03 Jul 2015Allowed
Khet Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 1 DMC 233
Penal Code, 1860 (IPC) - Section 304-B, 498-A
High Courts02 Jul 2015Dismissed
Shahprabha Dubey Vs Secretary, The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0071
High Courts02 Jul 2015Partly Allowed
Sanjay Singh Thakur Vs Kiran Thakur
Madhya Pradesh High Court · (2015) 3 MPLJ 456
Criminal Procedure Code, 1973 (CrPC) - Section 127, 24Hindu Marriage Act, 1955 - Section 13(b), 13-B, 24
High Courts02 Jul 2015Allowed
Aashima Goyal Vs Dwarka Prasad Mishra IIITDM and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0065
High Courts02 Jul 2015Allowed
Aashima Goyal Vs Pt. Dwarka Prasad Mishra IIITDM and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0064
High Courts02 Jul 2015
Aashima Goyal Vs Dwarka Prasad Mishra and Others
Madhya Pradesh High Court · AIR 2015 MP 130 : (2015) 147 FLR 1090