High Courts24 Nov 2014
Pushpa Bai Vs Shiv Kumar
Madhya Pradesh High Court · (2014) 11 MP CK 0145
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 1, 151Constitution of India, 1950 — Article 227
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2014
1,987 judgments · page 9 of 100
High Courts24 Nov 2014
Siddhgopal Verma Vs The State of M.P.
Madhya Pradesh High Court · (2014) 11 MP CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 107, 306
High Courts24 Nov 2014
Archana Bhargava Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 11 MP CK 0082
Constitution of India, 1950 — Article 226
High Courts24 Nov 2014
Revti Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 1 MPHT 277 : (2015) 1 MPLJ 616
High Courts24 Nov 2014
Nirbhay Singh Pal Vs Madhya Pradesh Police Housing Corporation
Madhya Pradesh High Court · (2015) 145 FLR 911 : (2015) 1 MPLJ 613
Constitution of India, 1950 — Article 226
High Courts24 Nov 2014
Ludiram Vs Anil Rao and Others
Madhya Pradesh High Court · (2015) 2 MPHT 91
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4), 146, 482
High Courts24 Nov 2014
Jogendra Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 1 Crimes 675
Arms Act, 1959 — Section 25, 27Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 380, 395, 398, 458
High Courts21 Nov 2014
Surendra Kaur Vs Satinder Singh Chhabra
Madhya Pradesh High Court · (2015) 1 MPLJ 290
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 45 Rule 45, Order 7 Rule 11, 110, 115Court Fees Act, 1870 — Section 8Land Acquisition Act, 1894 — Section 11, 17, 18, 19, 20
High Courts21 Nov 2014
Rajendra Arya Vs State of M.P.
Madhya Pradesh High Court · (2014) 11 MP CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439Madhya Pradesh Recognised Examinations Act, 1937 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 201, 419, 420, 467
High Courts21 Nov 2014
Saurabh Goyal Vs Ashok Kumar Jain
Madhya Pradesh High Court · (2014) 11 MP CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 340(3)(B), 341Penal Code, 1860 (IPC) — Section 120(A), 166, 167, 197, 198
High Courts21 Nov 2014
Indar Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 11 MP CK 0091
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 341, 363, 366, 376Protection of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 6
High Courts21 Nov 2014
Reena Rai Vs Commissioner, Sagar Division Vivek Khare Vs The State of M.P.
Madhya Pradesh High Court · (2014) 11 MP CK 0072
High Courts21 Nov 2014
Rajveer Singh Vs State of M.P.
Madhya Pradesh High Court · (2015) 1 MPHT 265
Central Excises and Salt Act, 1944 — Section 34(2)Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 25, 27
High Courts21 Nov 2014
Amita Lunawat Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 11 MP CK 0016
High Courts20 Nov 2014
Dharmendra Singh Yadav Vs Shivratan Singh Shivratan Singh Vs Dharmendra Singh Yadav
Madhya Pradesh High Court · (2014) 11 MP CK 0147
Hindu Succession Act, 1956 — Section 4, 8
High Courts20 Nov 2014
Nitin Goel Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 11 MP CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 380, 420, 468
High Courts20 Nov 2014
Kaushilya Sahu Vs Saroj Yadav
Madhya Pradesh High Court · (2014) 11 MP CK 0106
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4
High Courts20 Nov 2014
Ramlakhan Vs The State of M.P.
Madhya Pradesh High Court · (2014) 11 MP CK 0105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts20 Nov 2014
Kanti Bai Vs Ram Naresh Yadav
Madhya Pradesh High Court · (2015) 3 Crimes 661
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 498A