High Courts19 Nov 2014
Dheeraj Kansana Vs State of M.P.
Madhya Pradesh High Court · (2015) 2 MPJR 70
Criminal Procedure Code, 1973 (CrPC) — Section 154, 197, 227, 291, 397Penal Code, 1860 (IPC) — Section 304B, 420, 467, 468, 471
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2014
1,987 judgments · page 11 of 100
High Courts19 Nov 2014
Rajendra Singh Vs Raghvendra Singh
Madhya Pradesh High Court · (2015) 1 MPHT 54
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 203, 482Penal Code, 1860 (IPC) — Section 166, 500, 504, 506, 95
High Courts19 Nov 2014
Rajkumar Jain Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2014) 11 MP CK 0071
Income Tax Act, 1961 — Section 143, 143(3), 144, 171, 25A
High Courts19 Nov 2014
Raghuveer Vs The State of M.P.
Madhya Pradesh High Court · (2014) 11 MP CK 0040
Penal Code, 1860 (IPC) — Section 107, 306, 323, 34, 397
High Courts18 Nov 2014Dismissed
Mohanlal Chandravanshi Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 MPHT 391 : (2015) 3 MPLJ 365
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2(1)
High Courts18 Nov 2014Dismissed
Ajay Vs State of M.P.
Madhya Pradesh High Court · (2015) 1 JLJ 421
Criminal Procedure Code, 1973 (CrPC) - Section 482 — Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471
High Courts18 Nov 2014
Sunita Bai Vs State of M.P.
Madhya Pradesh High Court · (2015) 1 MPHT 57
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 294, 300, 302, 304, 323
High Courts18 Nov 2014
Yogiraj Sharma Vs State of M.P.
Madhya Pradesh High Court · (2015) 1 MPHT 37 : (2015) 1 MPLJ 452
High Courts18 Nov 2014
Dalal Security Vs Gail (India) Limited
Madhya Pradesh High Court · (2014) 11 MP CK 0116
Constitution of India, 1950 — Article 226
High Courts18 Nov 2014
Shrawan Kumar Jain Vs The State of M.P.
Madhya Pradesh High Court · (2014) 11 MP CK 0115
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts18 Nov 2014
Omprakash Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 1 JLJ 174 : (2015) 1 MPHT 214 : (2015) 1 MPJR 158
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 319, 397, 401Evidence Act, 1872 — Section 45A, 65A, 85BPenal Code, 1860 (IPC) — Section 307, 34
High Courts18 Nov 2014
Dinesh Kumar Dwivedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 11 MP CK 0013
High Courts18 Nov 2014Disposed off
Jitendra Kumar Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 116
High Courts18 Nov 2014
Ashok Singh Vs State of M.P.
Madhya Pradesh High Court · (2015) 1 MPHT 29
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 34, 363, 366, 368
High Courts17 Nov 2014
Hari Singh and Others Vs Chanda and Others
Madhya Pradesh High Court · (2015) 2 ACC 334 : (2015) 1 MPHT 148
Motor Vehicles Act, 1988 — Section 166
High Courts17 Nov 2014
Om Prakash and Others Vs Union of India and Others
Madhya Pradesh High Court · (2015) LabIC 1571 : (2015) 1 MPLJ 707
Constitution of India, 1950 — Article 14, 16, 21, 299, 311Evidence Act, 1872 — Section 115
High Courts17 Nov 2014
Kala Devi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 11 MP CK 0107
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156, 156(3), 482
High Courts17 Nov 2014
Ram Gopal Kewat Vs Secretary, The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 11 MP CK 0100
High Courts17 Nov 2014
Umesh Datt Tiwari Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 11 MP CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 116(3), 161Madhya Pradesh Excise Act, 1915 — Section 34(2)Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 5, 5(b), 6, 6(1)
High Courts17 Nov 2014
Badam Singh Vs State of M.P.
Madhya Pradesh High Court · (2015) 1 Crimes 678 : (2015) 1 DMC 803
Criminal Procedure Code, 1973 (CrPC) — Section 125, 161, 165, 173, 227Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 294, 294A, 323, 323B, 34