High Courts20 Nov 2014
Jalam Singh Masram Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 11 MP CK 0103
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2014
1,987 judgments · page 10 of 100
High Courts20 Nov 2014
Awadh Prasad Patel Vs Ramchere Patel
Madhya Pradesh High Court · (2014) 11 MP CK 0102
High Courts20 Nov 2014
Ramit Kumar Pathak Vs Pawan Kumar Pathak
Madhya Pradesh High Court · (2015) 2 CGLJ 23 : (2015) 1 JLJ 145 : (2015) 1 MPHT 259 : (2015) 1 MPJR 247 : (2014) 53 MPLJ 624
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts20 Nov 2014
Torrent Pharmaceutical Ltd. Vs Pradeep Kumar Sharma
Madhya Pradesh High Court · (2015) 145 FLR 352 : (2015) LLR 501
Constitution of India, 1950 — Article 227
High Courts20 Nov 2014
Shatrughna Upadhyay Vs Neeti Upadhyay
Madhya Pradesh High Court · (2014) 11 MP CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)Family Courts Act, 1984 — Section 19(4)
High Courts20 Nov 2014
Hemant Kumar Sharma Vs State of M.P.
Madhya Pradesh High Court · (2014) 11 MP CK 0069
High Courts20 Nov 2014
Kitabi Sri Yadav Vs State of M.P.
Madhya Pradesh High Court · (2014) 11 MP CK 0066
Constitution of India, 1950 — Article 226Madhya Pradesh Municipalities Act, 1961 — Section 20, 22, 22(1)(c)
High Courts20 Nov 2014
Kiranbala Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 11 MP CK 0063
Constitution of India, 1950 — Article 226
High Courts20 Nov 2014
G.D. Oil and Floor Mill Vs Madhya Pradesh Madhya Kshetra Vidyut Vitran Company Ltd.
Madhya Pradesh High Court · (2014) 11 MP CK 0048
Constitution of India, 1950 — Article 19(1)(g), 226Electricity Act, 1910 — Section 26Electricity Act, 2003 — Section 126, 126(2), 127, 135, 135
High Courts20 Nov 2014
Virendara Narayan Mishra Vs Ashok
Madhya Pradesh High Court · (2014) 11 MP CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 247, 302, 397(3), 417, 482Penal Code, 1860 (IPC) — Section 420
High Courts20 Nov 2014Dismissed
Nitin Khandelwal Vs Manjul and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 354
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 Nov 2014
Lakhan Ghanghoriya Vs Anchal Sonker
Madhya Pradesh High Court · (2014) 11 MP CK 0006
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 6 Rule 16, Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 11(d)Representation of the People Act, 1951 — Section 100, 100(1)(d)(iv), 100(i)(d)(iv), 101, 117
High Courts19 Nov 2014
Subodh Kumar Gupta Vs Alpana Gupta and Others
Madhya Pradesh High Court · (2015) 1 MPHT 252
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 200, 202, 397Penal Code, 1860 (IPC) — Section 120-B, 406, 420, 461, 468
High Courts19 Nov 2014
Anil Shrivastava Vs State of M.P.
Madhya Pradesh High Court · (2015) 1 MPHT 23 : (2014) 53 MPLJ 628
Constitution of India, 1950 — Article 166, 226
High Courts19 Nov 2014
Pradeep Thakur Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 1 JLJ 38
Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 401Penal Code, 1860 (IPC) — Section 306
High Courts19 Nov 2014
Anil Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) CriLJ 419
Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 6(c)
High Courts19 Nov 2014
Balmukund Sharma Vs Balkrishna Sharma Upadhyay
Madhya Pradesh High Court · (2014) 3 JLJ 440 : (2015) 1 MPLJ 97
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 1Constitution of India, 1950 — Article 227
High Courts19 Nov 2014
Narayan Prasad Vs Vijay Kumar
Madhya Pradesh High Court · AIR 2015 MP 5
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Contract Act, 1872 — Section 25
High Courts19 Nov 2014
State of Madhya Pradesh Vs Satyendra Singh
Madhya Pradesh High Court · (2014) 11 MP CK 0088
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 5
High Courts19 Nov 2014
State of M.P. Vs Kamlesh Kumar
Madhya Pradesh High Court · (2014) 11 MP CK 0087