High Courts20 Apr 2012
Mohan and Another Vs Rajik Sheikh and Others
Madhya Pradesh High Court · (2013) ACJ 1178
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 70 of 98
High Courts20 Apr 2012Dismissed
Agarwal Chemicals Traders and Another Vs The Gwalior Rayon Silk Manufacturing (Weaving) Company Limited and Others
Madhya Pradesh High Court · (2012) 4 MPHT 435
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts19 Apr 2012
Indira Priyadarshini Vs NCTE
Madhya Pradesh High Court · (2012) 4 MPHT 315
National Council for Teacher Education Act, 1993 — Section 13, 13(3), 14, 14(3), 14(3)(b)
High Courts19 Apr 2012
Indira Priyadarshni Vs National Council for Teachers Education
Madhya Pradesh High Court · (2012) 3 MPLJ 522
National Council for Teacher Education Act, 1993 — Section 13, 13(3), 14, 14(3), 14(3)(b)
High Courts19 Apr 2012Dismissed
Rajeshwar Rao Vs Union of India and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1218 : (2013) LabIC 1002 : (2012) 5 MPHT 221 : (2012) 3 MPLJ 490
Constitution of India, 1950 — Article 226, 227
High Courts19 Apr 2012
Suresh Bathre Vs Aam Janta and Others
Madhya Pradesh High Court · (2012) 4 MPHT 320 : (2012) 2 MPLJ 680
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65, 67, 68Succession Act, 1925 — Section 372, 384, 63
High Courts19 Apr 2012Dismissed
Ajay Jha and Others Vs Late Shri Bisambhar Dayal Agrawal and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1208
Criminal Procedure Code, 1973 (CrPC) — Section 3, 340, 6Penal Code, 1860 (IPC) — Section 193, 195, 195(1)(b), 196, 199Press and Registration of Books Act, 1867 — Section 1(1), 8B, 8B
High Courts19 Apr 2012Partly Allowed
Rajendra Bharti Vs Santosh Kumar Sharma and Others
Madhya Pradesh High Court · (2013) ACJ 1589
Motor Vehicles Act, 1988 — Section 147(1), 163A, 173
High Courts19 Apr 2012
Sunderlal Shrivastava Vs National Council for the Teachers Education
Madhya Pradesh High Court · (2012) 4 MPHT 389
National Council for Teacher Education Act, 1993 — Section 13, 13(3), 14, 15, 18
High Courts19 Apr 2012Allowed
Maya Devi (Smt.) Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1214
Madhya Pradesh Panchayat (Appeal and Revision) Rules, 1995 — Rule 5
High Courts18 Apr 2012
Kantilal Bhuria Vs Sanjay Sarvaria
Madhya Pradesh High Court · (2012) ILR (MP) 2606 : (2012) 3 MPLJ 541
Constitution of India, 1950 — Article 51A(a)Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Insults to National Honour Act, 1971 — Section 2
High Courts18 Apr 2012Allowed
Lml Limited and Others Vs Shri Kailash Narain Rai and Another
Madhya Pradesh High Court · (2012) ILR (MP) 1471
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Penal Code, 1860 (IPC) — Section 420
High Courts18 Apr 2012Dismissed
Rajendra Jain Vs State Bar Council OF M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1196
High Courts18 Apr 2012Dismissed
Rayees Ahmed Vs Iddo Bee
Madhya Pradesh High Court · (2012) 2 RCR(Rent) 404
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 45
High Courts18 Apr 2012Dismissed
Rayees Ahmed Vs Smt. Iddo Bee
Madhya Pradesh High Court · (2012) 4 MPHT 164
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 12(1), 45
High Courts17 Apr 2012Allowed
Durga Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 5 MPHT 367
High Courts17 Apr 2012
Santoshdevi (Smt.) and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 3046 : (2012) 2 JLJ 392 : (2012) 3 MPHT 513 : (2012) 3 MPLJ 616
Madhya Pradesh Municipalities Act, 1961 — Section 319
High Courts17 Apr 2012
Narayan Vs State of M.P.
Madhya Pradesh High Court · (2012) ILR (MP) 1376 : (2012) 4 MPHT 333
Penal Code, 1860 (IPC) — Section 302, 304
High Courts16 Apr 2012Dismissed
Manik Rao and Others Vs Ramesh and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1644 : (2013) 1 MPJR 18 : (2012) 2 MPLJ 683
Madhya Pradesh Land Revenue Code, 1959 — Section 190Transfer of Property Act, 1882 — Section 53A
High Courts16 Apr 2012Dismissed
Ramkinkar Vishwakarma Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1514 : (2012) 2 MPLJ 690
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2