High Courts26 Apr 2012
Sukhdev Vs Government of M.P. and Others
Madhya Pradesh High Court · (2012) 3 MPLJ 552
Land Acquisition Act, 1894 — Section 18, 23, 23(1A), 24, 4
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 69 of 98
High Courts26 Apr 2012Allowed
Ramji Sharma and Others Vs Lalji Sen
Madhya Pradesh High Court · (2012) 3 MPLJ 492
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 11(a), 12, 12(1), 45
High Courts26 Apr 2012
Anand Kumar and Another Vs Vijay Kumar and Others
Madhya Pradesh High Court · (2012) ILR (MP) 3090 : (2012) ILR (MP) 2554 : (2012) 3 MPHT 245
Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(1)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)
High Courts25 Apr 2012Dismissed
Anurag Soni Vs Rakesh Vishwakarma
Madhya Pradesh High Court · (2012) ILR (MP) 2070
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts25 Apr 2012Allowed
M/s. Maihar Cement Vs Union of India and Others
Madhya Pradesh High Court · AIR 2012 MP 104
Constitution of India, 1950 — Article 14Limitation Act, 1963 — Section 17(1)(c)Railway Claims Tribunal Act, 1987 — Section 17(1)(a)
High Courts25 Apr 2012
Sheela Devi and Others Vs Devraj Patel and Others
Madhya Pradesh High Court · (2012) 4 TAC 329
Motor Vehicles Act, 1988 — Section 166, 173
High Courts25 Apr 2012
Madhu Shrivastava and Others Vs Akram Khan and Others
Madhya Pradesh High Court · (2013) ACJ 1015 : (2012) 4 TAC 336
Motor Vehicles Act, 1988 — Section 166, 173
High Courts24 Apr 2012Dismissed
Raj Kumar Rane Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 4 MPHT 240
High Courts24 Apr 2012
Mahesh Kumar Shrivastava Vs Shri Satya Prakash and Another
Madhya Pradesh High Court · (2013) 1 MPHT 145 : (2012) 2 MPJR 153 : (2012) 4 MPLJ 541
Contempt of Courts Act, 1971 — Section 12, 14
High Courts24 Apr 2012Dismissed
Mohd. Ayub Khan (Since deceased, through L.Rs. ) Vs Ashif Ali and others
Madhya Pradesh High Court · (2012) 5 MPHT 25
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, 96
High Courts24 Apr 2012
Bapu Singh Kushwaha Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 04 MP CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 374Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 20(1), 7
High Courts24 Apr 2012Allowed
Ambika Refinery (M/s) Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) ILR (MP) 1221 : (2012) 3 MPJR 190
Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 — Section 2(r)
High Courts24 Apr 2012Dismissed
CIT Vs Ramesh Singh
Madhya Pradesh High Court · (2012) 04 MP CK 0020
Income Tax Act, 1961 — Section 143(2), 263, 40A(2)(b), 44AB
High Courts23 Apr 2012
Smt. Poonam Meena Vs Smt. Meera Poddar
Madhya Pradesh High Court · (2012) 2 RCR(Rent) 335
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 2(e)
High Courts23 Apr 2012
Poonam Meena (Smt.) Vs Smt. Meera Poddar
Madhya Pradesh High Court · (2012) ILR (MP) 1998
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 2(e)
High Courts23 Apr 2012
Aslam Gani Patrawala Vs Jasbeer Singh and others
Madhya Pradesh High Court · (2012) 04 MP CK 0067
Madhya Pradesh Ceiling on Agricultural Holdings Act, 1960 — Section 42Madhya Pradesh Land Revenue Code, 1959 — Section 109, 110, 165(7B), 44, 50
High Courts20 Apr 2012Allowed
Vinod Guru and another Vs Parul Soni
Madhya Pradesh High Court · (2012) ILR (MP) 1911
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 96Evidence Act, 1872 — Section 45Limitation Act, 1963 — Article 30, 21, 3, 3(1)
High Courts20 Apr 2012Dismissed
Ashok Kumar Bafna Vs Kewalchand Bafna and two others
Madhya Pradesh High Court · AIR 2012 MP 113
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 17, 227Court Fees Act, 1870 — Section 7
High Courts20 Apr 2012Allowed
National Insurance Co. Ltd. Vs Ramesh Sen and Others
Madhya Pradesh High Court · (2013) ACJ 1171 : (2012) 4 TAC 236
Motor Vehicles Act, 1988 — Section 140, 147, 166Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts20 Apr 2012Dismissed
Agarwal Chemicals Traders and another Vs Gwalior Rayon Silk Manufacturing (Weaving) Company Ltd. and others
Madhya Pradesh High Court · (2012) 3 MPLJ 560
Civil Procedure Code, 1908 (CPC) — Section 20(c)