High Courts04 Sept 2012
Rakesh Kumar Mehra Vs State and Others
Madhya Pradesh High Court · (2012) 09 MP CK 0143
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2012
1,943 judgments · page 36 of 98
High Courts04 Sept 2012Allowed
Smt. Hari Bai Mehra and Gangaram Mehra Vs Chain Singh Digpal and The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0138
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d), Order 9 Rule 13
High Courts04 Sept 2012Allowed
Smt. Gyanmati Basore Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 MPHT 320 : (2013) 2 MPLJ 200
Civil Procedure Code, 1908 (CPC) — Section 11Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 40, 92
High Courts04 Sept 2012Allowed
Smt. Sarla Verma Vs State
Madhya Pradesh High Court · (2012) 09 MP CK 0135
High Courts04 Sept 2012Allowed
Manju Adiwasi Vs State
Madhya Pradesh High Court · (2012) 09 MP CK 0134
High Courts04 Sept 2012Dismissed
Rajesh Rajora (Dr.) Vs Lokayukt Organization and Another
Madhya Pradesh High Court · (2012) ILR (MP) 2146 : (2012) 5 MPHT 108 : (2013) 1 MPLJ 286
Constitution of India, 1950 — Article 226Madhya Pradesh Lokayukt Evam Up-Lokayukt Adhiniyam, 1981 — Section 10, 12(1), 3
High Courts04 Sept 2012
Sheru and 5 Another Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 294, 307
High Courts04 Sept 2012
Kanhiyalal Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2012) 09 MP CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 366, 376, 506
High Courts04 Sept 2012Dismissed
State of Madhya Pradesh Vs Veeru and 3 others
Madhya Pradesh High Court · (2012) 09 MP CK 0051
Penal Code, 1860 (IPC) — Section 147, 148, 149, 325, 326
High Courts04 Sept 2012Dismissed
Ramprakash Pandey Vs State of M.P. and Others
Madhya Pradesh High Court · (2012) 5 MPHT 264
High Courts04 Sept 2012Allowed
Smt. Sushma Pandey Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 58
High Courts03 Sept 2012
Smt. Urmila Pandre and Another Vs State and Others
Madhya Pradesh High Court · (2012) 09 MP CK 0295
High Courts03 Sept 2012
Smarjeet Singh Vs State of M.P. and others
Madhya Pradesh High Court · (2012) 09 MP CK 0294
Madhya Pradesh Panchayati Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 40
High Courts03 Sept 2012
Shri Ganesh B.Ed. college Vs State of M.P. and others
Madhya Pradesh High Court · (2013) 1 JLJ 196
National Council for Teachers Education Regulations — Regulation 7, 8
High Courts03 Sept 2012
Pradeep Singh Vs State and Others
Madhya Pradesh High Court · (2012) 09 MP CK 0291
High Courts03 Sept 2012Allowed
Ramlal Vs Prakash and Others
Madhya Pradesh High Court · (2013) ACJ 1758
Motor Vehicles Act, 1988 — Section 173, 181, 3Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts03 Sept 2012Dismissed
National Insurance Co. Ltd. Vs Ramkishore Mishra and Others
Madhya Pradesh High Court · (2013) 3 SCT 345
Workmens Compensation Act, 1923 — Section 30, 4(1)(c)(ii)
High Courts03 Sept 2012Allowed
M.P. State Mining Corpn. Bhopal Vs Commissioner, Commercial Tax, Indore and Others
Madhya Pradesh High Court · (2012) 09 MP CK 0223