High Courts30 Jun 2011Allowed
R.K. Agnihotri Vs Municipal Corporation and Another
Madhya Pradesh High Court · (2011) 06 MP CK 0028
Madhya Pradesh Municipal Corporation Act, 1956 — Section 132, 133, 308A
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2011
1,125 judgments · page 33 of 57
High Courts30 Jun 2011Dismissed
Gajraj Singh (Dead) through L.Rs. Mishrilal and Others, Bhawut Singh and Others Vs Jagdish and Others, Smt. Asiyabai and Others Bhawut Singh and Others Vs Smt. Asiyabai and Others
Madhya Pradesh High Court · (2011) ILR (MP) 2134 : (2011) 4 MPHT 277
Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976 — Section 2, 5, 8
High Courts30 Jun 2011Dismissed
Dr. Ashok Virang Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2011) 2 JLJ 303
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 5High Court of Madhya Pradesh Rules, 2008 — Rule 13, 13(1), 13(2), 4(1), 4(10)Madhya Pradesh Public Service (Promotion) Rules, 2002 — Rule 4(2), 6(1), 7, 7(7), 7(8)
High Courts29 Jun 2011Allowed
Prahalaad Kurmi and Others Vs State of M.P.
Madhya Pradesh High Court · (2011) 3 MPJR 153
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x), 3(2)(v)
High Courts29 Jun 2011Allowed
Ram Akhtyar and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) 3 MPJR 120
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 319, 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 207, 294
High Courts28 Jun 2011Dismissed
State of M.P. and Another Vs Smt. Zubeda Bano and Another
Madhya Pradesh High Court · (2011) ILR (MP) 2302 : (2011) 4 MPJR 144
Civil Procedure Code, 1908 (CPC) — Section 96Madhya Pradesh General Sales Tax Act, 1958 — Section 2, 33A
High Courts28 Jun 2011Dismissed
B.L. Nanda Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2011 MP 151 : (2011) ILR (MP) 1954 : (2011) 5 MPHT 188 : (2011) 4 MPLJ 83
Mineral Concession Rules, 1960 — Rule 22(4), 22D
High Courts28 Jun 2011Allowed
Sakir Mewati and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2011) CriLJ 4469 : (2011) 2 JLJ 245
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 14, 21, 22, 26, 32
High Courts28 Jun 2011Allowed
Abdul Razzaq Vs State of M.P. and Others
Madhya Pradesh High Court · (2011) 130 FLR 464
Constitution of India, 1950 — Article 226
High Courts28 Jun 2011Allowed
Dr. Smt. Ansuiya Paraste Vs State of M.P. and another
Madhya Pradesh High Court · (2011) 130 FLR 936
Constitution of India, 1950 — Article 226
High Courts28 Jun 2011Dismissed
Krishna Kumar Gupta Vs State of M.P. and Another
Madhya Pradesh High Court · (2011) ILR (MP) 1947 : (2011) 3 MPJR 133
Constitution of India, 1950 — Article 226, 309Fundamental Rules — Rule 56(3)Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 42(1)
High Courts28 Jun 2011
Rahul Vs State of M.P.
Madhya Pradesh High Court · (2011) 4 MPHT 113
Penal Code, 1860 (IPC) — Section 114, 195A, 307, 34
High Courts28 Jun 2011Dismissed
Pushpa Jajodia (Smt.) and Others Vs M.P. Housing Board, Bhopal and Others
Madhya Pradesh High Court · (2011) ILR (MP) 2333 : (2011) 4 MPHT 328
High Courts27 Jun 2011Allowed
Mamta and Another Vs Rajaram and Others
Madhya Pradesh High Court · (2012) 2 TAC 62
High Courts27 Jun 2011Dismissed
Rashtra Bhartishiksha Mahavidyalay Vs National Council for Teacher Education and Others
Madhya Pradesh High Court · (2011) ILR (MP) 2119 : (2011) 3 MPJR 138
Civil Procedure Code, 1908 (CPC) — Section 141, 20Constitution of India, 1950 — Article 136, 226, 226(1)States Reorganisation Act, 1956 — Section 51, 51(2)
High Courts27 Jun 2011Allowed
Mrs. Shukla Wassan Vs State of M.P.
Madhya Pradesh High Court · (2011) 4 MPHT 374
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 17(1), 17(2), 17(4), 2Prevention of Food Adulteration Rules, 1955 — Rule 32
High Courts27 Jun 2011Dismissed
Chief Engineer and Others Vs Mithila Prasad Dwivedi and Another
Madhya Pradesh High Court · (2012) 132 FLR 250 : (2011) ILR (MP) 1945 : (2012) LLR 250 : (2011) 4 MPHT 511
High Courts27 Jun 2011Dismissed
Senior Regional Manager Vs C.G.I.T. Jabalpur and Another
Madhya Pradesh High Court · (2011) 3 MPJR 285
High Courts27 Jun 2011Allowed
Shivlal Vs Mohd. Lala and Others
Madhya Pradesh High Court · (2012) 1 TAC 831
High Courts24 Jun 2011Dismissed
Bharat Biotech International Ltd. Vs State of M.P. and others
Madhya Pradesh High Court · (2011) 4 MPHT 284 : (2011) 4 MPLJ 231